High Courts29 Jun 2011
Balu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0163
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,011 of 1,570
High Courts29 Jun 2011
Prem Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0162
High Courts29 Jun 2011Dismissed
State of H.P. and Another Vs Kapil Dev
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0161
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25B, 25F, 25G, 25H
High Courts29 Jun 2011
Ranjana Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0148
High Courts29 Jun 2011
Yogidner Singh and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0143
High Courts29 Jun 2011
Baldev Dass and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0134
High Courts29 Jun 2011
Rattan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0128
High Courts29 Jun 2011
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0127
High Courts29 Jun 2011
Parma Nand Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0112
High Courts29 Jun 2011Allowed
S.K. Jain Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0111
Constitution of India, 1950 — Article 14, 16, 226
High Courts29 Jun 2011
Prem Sagar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0110
High Courts29 Jun 2011
Court on its own motion Vs Haresh Sood
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0054
Constitution of India, 1950 — Article 136, 20(3), 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 377, 386, 389, 390Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts29 Jun 2011Dismissed
State of H.P. Vs Satish Kumar
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts29 Jun 2011Dismissed
Surinder Kumar Chona Vs Vijay Singh Jandrotia and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0049
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Hindu Succession Act, 1956 — Section 23
High Courts29 Jun 2011
Manoj Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0046
High Courts29 Jun 2011Dismissed
Sawanu Ram and Others Vs Nathu Ram
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0045
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100
High Courts29 Jun 2011Dismissed
Sita Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0026
High Courts29 Jun 2011Dismissed
Dayakant Vs Jaram Chand
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0020
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 45, 47, 73
High Courts28 Jun 2011Allowed
Basant Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0257
High Courts28 Jun 2011
State of H.P. and Others Vs Raj Kumar Praveen Kumar Vs Praveen Kumar Anisha Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 377