High Courts04 Jul 2011
Dr. Reeta Bharwal Vs Krishan Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 113, 72
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,009 of 1,570
High Courts01 Jul 2011
Suresh Chand Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 358
High Courts30 Jun 2011
Kripal Singh and Others Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0253
High Courts30 Jun 2011
Executive Engineer TLSC Vs Jagdish Kumar and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0203
Limitation Act, 1963 — Section 4
High Courts30 Jun 2011Dismissed
Karam Singh Vs Bhag Singh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0201
High Courts30 Jun 2011
Madan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0193
High Courts30 Jun 2011
Chandan Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0192
High Courts30 Jun 2011Dismissed
Pitamber Lal Vs Urmila Devi and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0174
Constitution of India, 1950 — Article 227
High Courts30 Jun 2011
Sardar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 304, 323
High Courts30 Jun 2011Dismissed
State of H.P. Vs Hari Krishan
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts30 Jun 2011
Lal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0167
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20BPenal Code, 1860 (IPC) — Section 379, 380
High Courts30 Jun 2011Dismissed
State of Himachal Pradesh Vs Jai Dev and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0166
Penal Code, 1860 (IPC) — Section 144, 149, 427, 447, 506
High Courts30 Jun 2011
State of Himachal Pradesh Vs Mehar Chand
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0165
Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 337
High Courts30 Jun 2011
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0146
High Courts30 Jun 2011
Krishna Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0145
High Courts30 Jun 2011Allowed
Indira Dogra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0137
Constitution of India, 1950 — Article 14, 16
High Courts30 Jun 2011
Ram Saran and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0126
High Courts30 Jun 2011Allowed
Amit Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(A), 20(B), 27, 42
High Courts30 Jun 2011Dismissed
State of HP Vs Sunder Singh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0117
High Courts30 Jun 2011
Dr. Usha Chauhan Vs H.P. University and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0074