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High Court Of Himachal Pradesh judgments

31,399 judgments · page 1,015 of 1,570

High Courts23 Jun 2011Dismissed

State of H.P. Vs Hukam Chand alias Moharu

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0217

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts23 Jun 2011Dismissed

State of Himachal Pradesh Vs Som Dass

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0206

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
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High Courts23 Jun 2011Allowed

Lala Ram and Others Vs Jeet Ram

High Court Of Himachal Pradesh · (2011) 06 SHI CK 0198

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
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