High Courts22 Jun 2011
Rakesh Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0069
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,017 of 1,570
High Courts22 Jun 2011Allowed
State of H.P. Vs Tilak Raj
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 451, 506Probation of Offenders Act, 1958 — Section 3
High Courts22 Jun 2011
State of Himachal Pradesh Vs Devinder Singh and Others
High Court Of Himachal Pradesh · (2011) CriLJ 4726
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42, 52APenal Code, 1860 (IPC) — Section 120B, 379
High Courts22 Jun 2011Dismissed
Jagdish Chand Vs Amar Nath and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jun 2011Allowed
Kamlesh Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0023
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts21 Jun 2011Dismissed
Puneet Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 445
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2011
Yoginder Singh Vs Nand Kali and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0254
High Courts21 Jun 2011Dismissed
Pritam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0244
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2011
Bidhi Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0243
High Courts21 Jun 2011Dismissed
Smt. Reena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0209
High Courts21 Jun 2011Dismissed
State of H.P. Vs Ramesh Kumar @ Maheshi and Another
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Jun 2011
Sansar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0100
Himachal Pradesh Municipality Employees (Pension, Gratuity and G.P.F.) Rules, 2000 — Rule 6(1)
High Courts21 Jun 2011
Balak Ram Vs Dr. Y.S. Parmar University of Horticulture and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0099
High Courts21 Jun 2011
Netar Singh Parkash Chand Vs Bharat Sanchar Nigam Limited and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0098
High Courts21 Jun 2011
Prem Singh Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts21 Jun 2011Dismissed
Ved Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0095
High Courts21 Jun 2011Dismissed
Ram Krishan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0094
High Courts21 Jun 2011Dismissed
Sunita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0083
High Courts21 Jun 2011
Priti Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0082
High Courts21 Jun 2011
Rajesh Kumar Gangta Vs UCO Bank and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0081