High Courts21 Jun 2011
State of H.P. and Others Vs Prithvi Singh
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0080
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,018 of 1,570
High Courts21 Jun 2011
Bega Nand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0070
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts20 Jun 2011Dismissed
Vijay Kumar and Others Vs Baldev
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0210
High Courts20 Jun 2011
Jai Pal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0207
High Courts20 Jun 2011Dismissed
State of H.P. Vs Shyam Lal
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts20 Jun 2011Dismissed
Himachal Joint Venture Vs Budhi Singh Sharki and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0096
High Courts20 Jun 2011
Sanjay Kumar Vs CEO-cum Secretary, HIMUDA and Others
High Court Of Himachal Pradesh · (2011) 131 FLR 537
Constitution of India, 1950 — Article 226
High Courts20 Jun 2011
Smt. Suman Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0092
High Courts20 Jun 2011Dismissed
Sheela Devi and Others Vs Bakshi Ram
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0089
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Jun 2011Dismissed
State of H.P. Vs Kamal Kumar Kaushal
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 55
High Courts20 Jun 2011Dismissed
State of H.P. Vs Davinder Kumar @ Gullu
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts20 Jun 2011Dismissed
James Albert Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 352
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 54
High Courts20 Jun 2011Allowed
Surjeet Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 512
Constitution of India, 1950 — Article 14, 16
High Courts18 Jun 2011
Pratap Singh Verma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 573
High Courts18 Jun 2011
Pratap Singh Chauhan Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0040
Constitution of India, 1950 — Article 226
High Courts18 Jun 2011Allowed
Babita Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 283
High Courts18 Jun 2011Dismissed
Oriental Insurance Company Vs Narpartu and others
High Court Of Himachal Pradesh · (2011) 131 FLR 42
High Courts18 Jun 2011
Tikam Ram and Others Vs Sh. Purshotam Ram and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 251
Civil Procedure Code Amendment Act, 1976 — Section 21(2), 21(3)Civil Procedure Code Amendment Act, 2002 — Section 21Civil Procedure Code, 1908 (CPC) — Section 21, 21(2), 21(3), 99
High Courts18 Jun 2011
Ram Nath Vs Ramku and Another
High Court Of Himachal Pradesh · (2012) ACJ 1383
Motor Vehicles Act, 1988 — Section 173
High Courts17 Jun 2011
Yuv Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 373
Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 49, 49, 49(1)Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 3, 98