High Courts16 Jun 2011
Ram Sarup Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 367
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,019 of 1,570
High Courts16 Jun 2011Allowed
Chuni Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 444
Payment of Gratuity Act, 1972 — Section 7(3)
High Courts15 Jun 2011Dismissed
Karta Ram Gupta and Another Vs Ashwani Kumar Sharma (Since Deceased)
High Court Of Himachal Pradesh · (2011) 3 ShimLC 203
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts15 Jun 2011Dismissed
State of Himachal Pradesh Vs Laiq Ram
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378(3)Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Jun 2011Dismissed
Raghunath Singh and Another Vs Manjit Singh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 275
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts15 Jun 2011Dismissed
Manu Goel and others Vs Tarsem Chand Jain and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 395
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(4), 14
High Courts15 Jun 2011
Pankaj Kumar and Others Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2011) 3 ShimLC 484
Constitution of India, 1950 — Article 14, 16Road Transport Corporations Act, 1950 — Section 45
High Courts13 Jun 2011Dismissed
State of Himachal Pradesh Vs Rushtam Ali and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 291
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts13 Jun 2011Dismissed
VRV Foods Limited Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 46 VST 417
Constitution of India, 1950 — Article 47
High Courts13 Jun 2011Dismissed
Padma Devi (Smt.) and another Vs Smt. Soma Devi
High Court Of Himachal Pradesh · AIR 2011 HP 98 : (2011) 2 ShimLC 469
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 68, 90Punjab Land Revenue Act, 1887 — Section 44
High Courts03 Jun 2011
Darshan Kumar Wahi Vs Smt. Sneh Kuthiala Gurmeet Rajpal Singh Vs Smt. Sneh Kuthiala and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0214
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 8Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)
High Courts03 Jun 2011
Ravi Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts03 Jun 2011Dismissed
State of Himachal Pradesh and Others Vs Chet Ram
High Court Of Himachal Pradesh · (2011) 2 ShimLC 389
Industrial Disputes Act, 1947 — Section 10(1), 25B, 25F, 25G, 25H
High Courts02 Jun 2011
Dina Nath Dhawan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0263
Pharmacy Act, 1948 — Section 10, 14, 19, 2, 3
High Courts02 Jun 2011Allowed
Kishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 515
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 506
High Courts02 Jun 2011Allowed
Jagat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0215
High Courts02 Jun 2011Dismissed
Durga Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 06 SHI CK 0212
High Courts02 Jun 2011Dismissed
Hira Lal Vs Maya Ram and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 327
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Jun 2011Allowed
Oriental Insurance Company Vs Neelam Kumari and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 335
Constitution of India, 1950 — Article 142Motor Vehicles (Amendment) Act, 1994 — Section 147Motor Vehicles Act, 1988 — Section 147
High Courts02 Jun 2011Dismissed
Tikmmu Devi Vs N.H.P.C. and Others
High Court Of Himachal Pradesh · (2012) ACJ 2152
Civil Procedure Code, 1908 (CPC) — Section 151