High Courts17 May 2011Dismissed
M/s. Striker and Brothers Partnership Concern Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 390
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 1,021 of 1,570
High Courts17 May 2011Dismissed
State of H.P. Vs Bikram Singh
High Court Of Himachal Pradesh · (2012) CriLJ 819
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21, 42
High Courts17 May 2011
Amar Singh Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 476
High Courts16 May 2011
State of H.P. Vs Nandu and Others
High Court Of Himachal Pradesh · (2012) 2 Crimes 385
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 34, 363, 366, 368, 376
High Courts16 May 2011Dismissed
State of H.P. Vs Swari Devi and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 498A
High Courts16 May 2011Dismissed
Oriental Insurance Co. Ltd. Vs Parkasho Devi and others
High Court Of Himachal Pradesh · (2011) ACJ 2282
High Courts13 May 2011Dismissed
Kuldeep Singh Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0070
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts13 May 2011
Oriental Insurance Company Ltd. Vs Rajinder Singh and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 431
Evidence Act, 1872 — Section 62, 63, 74, 76, 77Motor Vehicles Act, 1988 — Section 166
High Courts12 May 2011
Smt. Kiran Bala Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0265
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 May 2011
Raj Gopal Vs HP State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0235
High Courts12 May 2011Dismissed
Ringzin Namgyal alias Rajan Vs Smt. Parwati Devi and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498A
High Courts12 May 2011
Dharam Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0217
High Courts12 May 2011
Pardeep Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0216
High Courts12 May 2011
Rama Kant Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0203
High Courts12 May 2011
Hem Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0202
High Courts12 May 2011
Alliance Biotech Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0187
Constitution of India, 1950 — Article 12, 14, 16, 17, 226
High Courts12 May 2011Dismissed
Hem Singh and Others Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0180
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 May 2011Dismissed
State of H.P. and Others Vs Bimla Devi and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0179
Limitation Act, 1963 — Section 5
High Courts12 May 2011Dismissed
Balbir Kaur Vs Bikal Thakur
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0173
Civil Procedure Code, 1908 (CPC) — Section 21Transfer of Property Act, 1882 — Section 106
High Courts12 May 2011Dismissed
Anoop Singh Baloria Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0171