High Courts11 Mar 2024Allowed
Dinesh Thakur Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0024
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 30 of 35
High Courts11 Mar 2024Disposed Of
Narender Singh And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0023
High Courts11 Mar 2024Disposed Of
Harwinder Kaur Vs Mohinder Singh Jhina And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0022
High Courts11 Mar 2024Disposed Of
Surinder Kumar Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0021
High Courts07 Mar 2024Disposed Of
Urmila Mahajan (Deceased) Through Lrs Vs Special Land Acquisition Collector & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0019
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29(A)(1), 29(A)(3), 29(A)(4)
High Courts07 Mar 2024Disposed Of
Mohar Singh Vs Collector Land Acquisition & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0018
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29(A)(1), 29(A)(3), 29(A)(4)
High Courts07 Mar 2024Disposed Of
M/S Bonzo Resorts Ltd Vs Competent Authority-Cum-Land Acquisition Officer And Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0017
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29(A)(1), 29(A)(3), 29(A)(4)
High Courts07 Mar 2024Disposed Of
Mandeep Singh Vs Union Of India And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0016
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29(A)(1), 29(A)(3), 29(A)(4)
High Courts07 Mar 2024Disposed Of
Daggu Ram Vs Collector Land Acquisition & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0015
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29(A)(1), 29(A)(3), 29(A)(4)
High Courts05 Mar 2024Disposed Of
Manu Vrat Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0014
High Courts05 Mar 2024Dismissed
Krishna Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0011
High Courts05 Mar 2024Disposed Of
Seema Gupta & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0010
High Courts05 Mar 2024Disposed Of
Jagdish Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0009
High Courts04 Mar 2024Allowed/Disposed Of
Sandeep Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0013
Constitution Of India, 1950 — Article 14, 16(1)Himachal Pradesh Department Of Irrigation And Public Heath Legal Assistants (Class-III Non-Gazetted) Recruitment And Promotion Rules, 1996 — Rule 7, 11
High Courts04 Mar 2024Dismissed
Sanjay Sankhyan Vs Krishan Kumar Katoch
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0012
Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973 — Section 313, 378Evidence Act, 1872 — Section 146
High Courts04 Mar 2024Allowed
Rahish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0008
Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts04 Mar 2024Disposed Of
Rahul Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts04 Mar 2024Disposed Of
Kishori Lal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0006
High Courts01 Mar 2024Disposed Of
Oma Nand Alias Om Chand & Ors Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0005
National Highways Act, 1956 — Section 3, 3G(a), 29A
High Courts01 Mar 2024Disposed Of
Jai Chand Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0004
Prevention Of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 439