High Courts01 Mar 2024Disposed Of
Sunil Sethi Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0003
National Highways Act, 1956 — Section 3, 3G(a), 29A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 31 of 35
High Courts01 Mar 2024Disposed Of
Ram Lal & Ors Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0002
National Highways Act, 1956 — Section 3, 3G(a), 29A
High Courts01 Mar 2024Disposed Of
Rajesh Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0001
High Courts26 Feb 2024Disposed Of
Naresh Kumar And Anr Vs State Of H.P And Ors
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 354, 451, 504, 506
High Courts26 Feb 2024Dismissed
Ankit Sharma Vs High Court Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0014
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2024Disposed Of
Pratap Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0013
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts20 Feb 2024Disposed Of
Lakhwinder Singh @ Lucki Vs State Of HP
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0012
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27, 54, 59
High Courts20 Feb 2024Disposed Of
Daleep Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0011
High Courts20 Feb 2024Disposed Of
Dinesh Kumar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0010
Constitution Of India, 1950 — Article 14
High Courts20 Feb 2024Disposed Of
Munish Parwari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0009
High Courts19 Feb 2024Disposed Of
Kishori Lal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0008
High Courts15 Feb 2024Disposed Of
Shashi Pal Vs Himachal Pradesh State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0007
High Courts15 Feb 2024Disposed Of
Vikas Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0006
Constitution Of India, 1950 — Article 309
High Courts13 Feb 2024Disposed Of
Laiq Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0005
High Courts13 Feb 2024Disposed Of
Gurpreet Kaur And Anr Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0004
Constitution Of India, 1950 — Article 226
High Courts13 Feb 2024
Surjeet Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0002
High Courts12 Feb 2024Disposed Of
Shailja Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0003
High Courts09 Feb 2024Allowed
Jitender Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 02 SHI CK 0001
Indian Penal Code, 1860 — Section 302, 304, 304(2), 323, 325
High Courts24 Jan 2024Disposed Of
Balbir Bandta Vs Deena Lal
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts24 Jan 2024Disposed Of
Ramesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22