High Courts10 Jan 2024Disposed Of
Bimla Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0039
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 33 of 35
High Courts10 Jan 2024Dismissed
Raj Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0038
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts10 Jan 2024Disposed Of
Bhagat Ram Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0037
High Courts09 Jan 2024Dismissed
Rajeshwar Singh Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0052
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 304A, 336Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 173(2), 200, 228, 397, 482
High Courts09 Jan 2024Dismissed
Nikka Ram And Another Vs Roshni Devi And Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 228, 397, 482
High Courts09 Jan 2024Dismissed
Chobe Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0036
Indian Penal Code, 1860 — Section 302, 307, 323, 341, 506
High Courts09 Jan 2024Dismissed
Vishal Kalkar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0035
Constitution Of India, 1950 — Article 21, 136, 226Indian Penal Code, 1860 — Section 120B, 201, 302, 379, 380, 407, 408, 411, 454
High Courts08 Jan 2024Disposed Of
Chandan Lal And Others Vs Network Head And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0050
Constitution Of India, 1950 — Article 227
High Courts08 Jan 2024Disposed Of
Ramandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 342, 364
High Courts08 Jan 2024Disposed Of
Jai Chand Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0048
Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 164
High Courts08 Jan 2024Disposed Of
Hari Om And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0047
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 57Code Of Criminal Procedure, 1973 — Section 161, 311, 313, 437A
High Courts08 Jan 2024Disposed Of
Dharmender Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 341, 504
High Courts08 Jan 2024Dismissed
State Of Himachal Pradesh Vs Sanjay Kumar & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0045
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 42, 42(1), 42(1)(a), 42(1)(b), 42(1)(c), 42(1)(d), 42(2)Code Of Criminal Procedure, 1973 — Section 173
High Courts08 Jan 2024Allowed
Vineet Kumar Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0044
Indian Penal Code, 1860 — Section 363, 482
High Courts08 Jan 2024Allowed
Rakesh Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0043
Indian Penal Code, 1860 — Section 354, 451Code Of Criminal Procedure, 1973 — Section 320
High Courts08 Jan 2024
Santosh Kumar Vs Managing Director, Himachal Road Transport, Shimla
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0042
High Courts05 Jan 2024Allowed
Arjun Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 28, 29, 37, 42(2)Code Of Criminal Procedure, 1973 — Section 173
High Courts05 Jan 2024
Raj Kumari Vs Union Of India & Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0032
High Courts05 Jan 2024Allowed
Association Of Grade-IV Contractual Clerks Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0031
High Courts05 Jan 2024Disposed Of
Babli Kumari Vs Union Of India & Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0030