High Courts04 Jan 2024
Santosh Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0029
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 34 of 35
High Courts03 Jan 2024Disposed Of
Nikhil Gill Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 337
High Courts03 Jan 2024Dismissed
Bimla Devi & Ors Vs State Bank Of India & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0028
Constitution Of India, 1950 — Article 226, 227State Bank Of India Officers' Service Rules, 1992 — Rule 50(4), 67(j)
High Courts03 Jan 2024Disposed Of
State Of H.P Vs Laxmi
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42
High Courts03 Jan 2024Dismissed
Pitamber Lal Vs Bharat Sanchar Nigam Limited And Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0026
Industrial Disputes Act, 1947 — Section 2A, 2A(2), 2A(3), 10
High Courts03 Jan 2024Disposed Of
M/S Ericsson India Private Limited Vs Additional Excise And Taxation Commissioner-Cum-Appellate Authority &Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0025
Himachal Pradesh Value. Added Tax Act, 2005 — Section 34(2), 34(6), 34(7), 48(1)Central Sales Tax Act, 1956 — Section 3, 3(a), 6, 6(2)
High Courts03 Jan 2024Allowed
Joginder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts03 Jan 2024Allowed
Bhupinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0015
Evidence Act, 1872 — Section 27Indian Penal Code, 1860 — Section 302
High Courts03 Jan 2024Allowed
Dalip Singh Thakur Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0014
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 411, 420, 467, 467, 471Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173(2), 228, 397, 482
High Courts02 Jan 2024Allowed
Amita Kashyap Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 173(2), 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts02 Jan 2024Disposed Of
Hari Ram Vs Land Acquisition Officer & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0012
National Highways Act, 1956 — Section 3, 3G(a)Arbitration And Conciliation Act, 1996 — Section 29A, 29(A)(6)
High Courts02 Jan 2024Dismissed
Nishant Guleria Vs Punjab National Bank & Another
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0011
Code Of Civil Procedure, 1908 — Section 96, 100, 151, Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(d)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(3A), 13(4), 17, 34Himachal Pradesh Courts Act, 1976 — Section 21
High Courts02 Jan 2024Dismissed
Balvinder Singh & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 173(2), 200, 204, 227, 228, 397, 482Indian Penal Code, 1860 — Section 147, 149, 323, 325, 452
High Courts02 Jan 2024Disposed Of
Kumari Vanita Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0009
High Courts02 Jan 2024Allowed
Mukesh Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0008
Indian Penal Code, 1860 — Section 120B, 403, 405, 406, 409, 420, 463, 464, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 173(2), 438, 438(2)
High Courts02 Jan 2024Dismissed
Mumtaz Alias Monu Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0007
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125, 406, 407
High Courts01 Jan 2024Disposed Of
Jiva Nand Vs Land Acquisition Collector & Ors
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0024
High Courts01 Jan 2024Disposed Of
Anil Singla Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0023
Indian Penal Code, 1860 — Section 420, 420BCopy Right Act, 1957 — Section 13(a), 17, 63, 65, 151(a), 151(b)Code Of Criminal Procedure, 1973 — Section 438
High Courts01 Jan 2024Disposed Of
Meena Kumarin Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0022
High Courts01 Jan 2024Disposed Of
Lalita Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2024) 01 SHI CK 0020