High Courts14 Mar 2024Disposed Of
Mani Ram Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0034
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 29 of 35
High Courts14 Mar 2024Disposed Of
Gurdev Vs NHAI & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0033
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts14 Mar 2024Disposed Of
Ramesh Kumar & Anr Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0032
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts13 Mar 2024Disposed Of
Jiya Lal Vs HRTC & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0041
High Courts13 Mar 2024Disposed Of
Suraj Prakash And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0040
High Courts13 Mar 2024Disposed Of
Lalita Kumari Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0039
High Courts13 Mar 2024Disposed Of
Sonam Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0038
High Courts13 Mar 2024Allowed
Jagdish Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 67
High Courts12 Mar 2024Disposed Of
Kapil Dev Chauhan And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0046
High Courts12 Mar 2024Dismissed
Chattar Singh And Others Vs Himachal Pradesh Electricity Board Ltd. And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0045
High Courts12 Mar 2024Disposed Of
Nasib Chand Vs HRTC & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0044
High Courts12 Mar 2024Disposed Of
Seema Kumari & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0043
High Courts12 Mar 2024Allowed
Surya Prakash Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0042
High Courts11 Mar 2024Disposed Of
Sunita Kumari Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0031
High Courts11 Mar 2024Disposed Of
Jeeva Nand Chauhan Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0030
High Courts11 Mar 2024Disposed Of
Ajay Kumar Awasthi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0029
High Courts11 Mar 2024Disposed Of
Anuradha Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0028
High Courts11 Mar 2024Disposed Of
Dimple Soni And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0027
High Courts11 Mar 2024Disposed Of
Ashok Kumar And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0026
High Courts11 Mar 2024Disposed Of
Archana Pathania Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0025