High Courts19 Mar 2024Disposed Of
Kamlesh Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0057
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 28 of 35
High Courts19 Mar 2024Disposed Of
Tirtha Nand Sharma & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0056
High Courts19 Mar 2024Disposed Of
Mohit Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0055
High Courts19 Mar 2024Disposed Of
Subhash Projects & Marketing Limited And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0054
Arbitration And Conciliation Act, 1996 — Section 9, 9(2)
High Courts19 Mar 2024
Renu Bala Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0053
High Courts19 Mar 2024Disposed Of
Suman Sharma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0052
High Courts18 Mar 2024Disposed Of
Asha Kumari Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0065
High Courts18 Mar 2024Disposed Of
Hoshiar Singh Vs HRTC & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0064
High Courts18 Mar 2024Disposed Of
Suneet Singh Jaryal Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0063
High Courts18 Mar 2024Disposed Of
Veena Sood Vs Ramesh Kumar Sood & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0062
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts18 Mar 2024Disposed Of
Chetan Kumar And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0061
High Courts18 Mar 2024Allowed/Disposed Of
Suresh Chauhan Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0059
High Courts16 Mar 2024Dismissed
Arjun Ram Vs Sohan Singh & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0060
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Code Of Criminal Procedure, 1973 — Section 133, 139
High Courts15 Mar 2024Disposed Of
Pooja Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0051
High Courts15 Mar 2024Disposed Of
Bhawani Singh & Ors Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0050
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts15 Mar 2024Disposed Of
Khindu Ram & Ors Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0049
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts15 Mar 2024Disposed Of
Ram Sarup Vs Rajinder Kumar & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0048
High Courts15 Mar 2024Disposed Of
Rajinder Kumar & Ors Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0047
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts14 Mar 2024Disposed Of
Chander Mani Vs UOI & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0036
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)
High Courts14 Mar 2024Disposed Of
Ram Nath Vs NHAI & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0035
National Highways Act, 1956 — Section 3GArbitration And Conciliation Act, 1996 — Section 29A(1), 29A(3), 29A(4)