High Courts15 Jun 2024
Neeraj Kumar Sharma and Ors. Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0051
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 13 of 35
High Courts15 Jun 2024Disposed Off
Kaka Ram Vs Himachal Road Transport Corporation and others.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0050
High Courts15 Jun 2024Disposed Off
Neeraj Kumar and Others Vs State of Himachal Pradesh and Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0030
Code of Criminal Procedure 1973 — Section 320, 482Indian Penal Code 1860 — Section 451, 323, 324, 504, 506, 34
High Courts15 Jun 2024Disposed Off
Pawan Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0029
Indian Penal Code 1860 — Section 34, 120b, 147, 148, 149, 307, 323, 377, 376, 376-2, 437, 452, 498-A, 504, 506Protection of Children from Sexual Offences Act (POCSO), 2012 — Section 6
High Courts15 Jun 2024Disposed Off
Sadik Muhammad @APPELLANT@Hash State of H.P. and others
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0028
Indian Penal Code 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 187
High Courts15 Jun 2024Disposed Off
Hira Lal Kaushal Vs Mohan Lal
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0027
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts15 Jun 2024Disposed Off
The Baghal Land Looser Transport Cooperative Society Vs @ State of H.P. & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0015
Himachal Pradesh Cooperative Societies Act 1968 — Section 17, Rule 15Contract Act, 1872 — Section 11
High Courts15 Jun 2024Disposed Off
M/s Zenith-Event & Services & Anr. Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0014
High Courts15 Jun 2024Disposed Off
Bhumesh Garg Vs The Registrar, H.P. State Cooperative Societies & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0013
Himachal Pradesh Cooperative Societies Act 1968 — Section 72, 93
High Courts15 Jun 2024Disposed Off
Manan Garg Vs The Registrar, H.P. State Cooperative Societies & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0012
Himachal Pradesh Cooperative Societies Act 1968 — Section 72, 93
High Courts15 Jun 2024Disposed Off
Sonu Garg Vs The Registrar, H.P. State Cooperative Societies & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0011
Himachal Pradesh Cooperative Societies Act 1968 — Section 72, 93
High Courts15 Jun 2024Disposed Off
Dina Nath & Anr. Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0010
Himachal Pradesh Land Revenue Act 1954 — Section 14, 123, 130(2)
High Courts15 Jun 2024Dismissed
Anil Kumar Vs Rajni
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0009
Code of Civil Procedure 1908 — Section 151, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts15 Jun 2024Dismissed
Prakash Chand & another Vs Satish Chand & others
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0008
Transfer of Property Act 1882 — Section 41, 52, 59-A, 91,Specific Relief Act 1963 — Section 19(b)Code of Civil Procedure 1908 — Section 315, 372, 582, Order 21 Rule 2, Order 21 Rule 34
High Courts15 Jun 2024Dismissed
Ram Sain & Ors. Vs Hari Dass (deceased) through his LRs
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0007
Himachal Pradesh Land Revenue Act. 1954 — Section 45Land Acquisition Act 1954 — Section 4, 6, 7
High Courts15 Jun 2024Disposed Off
Braham Dutt and others Vs Khilo Devi through her LRs
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0006
Court Fees Act 1870 — Section 7, 7 (v)Suits Valuation Act 1887 — Section 3Transfer of Property Act 1882 — Section 8, 53A
High Courts15 Jun 2024Dismissed
Union of India & another Vs Sita Ram and another
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0005
Land Acquisition Act 1894 — Section 23(2)
High Courts15 Jun 2024Disposed Off
Naveen Kapoor and others Vs Joginder Lal Kuthiala and others
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0004
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24(5)Code of Civil Procedure 1908 — Section 115
High Courts15 Jun 2024Disposed Off
Bhulla Ram Vs Ram Asri & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0003
Code of Civil Procedure 1908 — Order 21, Rules 11, 32
High Courts15 Jun 2024Dismissed
The State of Himachal Pradesh and Ors. Vs Jagat Ram
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0002