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High Court Of Himachal Pradesh judgments, 2024

689 judgments · page 15 of 35

High Courts28 May 2024Dismissed

Jeet Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2024) 05 SHI CK 0117

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 20(b)(ii)(c), 24, 27A, 25, 29, 37, 37(1)(b)(ii)Code Of Criminal Procedure, 1973 — Section 439
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High Courts27 May 2024Disposed Of

Abrar Ahmad Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2024) 05 SHI CK 0140

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354C, 376Information Technology Act, 2000 — Section 67C
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High Courts27 May 2024Dismissed

Ajay Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2024) 05 SHI CK 0139

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
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