High Courts15 Jun 2024Disposed Off
Hindustan Petroleum Corporation Ltd. @APPELANT @Hash M/s Amit Oil Carrier and Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0001
Arbitration and Conciliation Act, 1996 — Section 23, 29A(4)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 14 of 35
High Courts31 May 2024Dismissed
Ranvir Singh Vs Union Of India And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0109
Constitution Of India, 1950 — Article 226
High Courts31 May 2024Dismissed
State Of H.P. & Others Vs Prakarti Bhushan
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0108
High Courts31 May 2024Disposed Of
Bhanu Pratap Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0107
High Courts31 May 2024Disposed Of
Sunil Kumar And Others Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0106
High Courts30 May 2024Disposed Of
Roop Chand & Ors Vs H.R.T.C. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0112
High Courts30 May 2024Disposed Of
Lakshman Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0111
High Courts30 May 2024Dismissed
Prem Kumar Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0110
High Courts30 May 2024Disposed Of
Dharam Pal Shukla & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0105
High Courts30 May 2024Allowed
Nishant Sareen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 451
High Courts30 May 2024
Mamta Kumari Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0103
High Courts30 May 2024Disposed Of
Ajay Sharma & Anr Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0102
High Courts30 May 2024Disposed Of
Lalita Kumari And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0101
High Courts30 May 2024Disposed Of
Ravinder Kumar Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0100
High Courts30 May 2024Allowed
Jiva Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0099
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), (3)(1)(s), 3(1)(za)
High Courts30 May 2024Disposed Of
Devinder Kaur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0098
High Courts29 May 2024Dismissed
Imran Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0097
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 302, 323, 504
High Courts29 May 2024Allowed
Om Parkash Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0096
Limitation Act, 1963 — Section 5
High Courts29 May 2024Allowed
Sunder Singh (Deceased) Through Lrs Vs State Of H.P
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0095
Limitation Act, 1963 — Section 5
High Courts29 May 2024Disposed Of
Chandan Kumar Sinha Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 05 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 82, 439Indian Penal Code, 1860 — Section 405, 406, 420