High Courts09 Sept 2024Disposed Of
Anil Kumar Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0024
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 11 of 35
High Courts09 Sept 2024Allowed
Fateh Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0023
Code of Criminal Procedure, 1973 — Section 154(2), 173, 313, 374, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 20(b)(ii)(B), 29, 52A, 52A(1), 52A(2), 52A(2)(c), 67
High Courts06 Sept 2024Allowed
Sanjeev Kumar Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0045
High Courts06 Sept 2024Allowed
Ramesh Dutt Sharma & Ors Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0044
High Courts06 Sept 2024Dismissed
Subhash Chand Vs State Of HP & Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0043
High Courts05 Sept 2024Allowed
Umesh Kumar Vs Veena Kumari
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0042
Code of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts05 Sept 2024Disposed Of
Kirpa Ram Vs State Of HP & Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0041
Forest Conservation Act, 1980 — Section 2Public Premises & land (Eviction & Rent Recovery) Act, 1971 — Section 4Himachal Pradesh Land Revenue Act, 1953 — Section 163A
High Courts04 Sept 2024Allowed
Umesh Phalpher Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0040
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 405, 406, 409
High Courts04 Sept 2024Disposed Of
Raj Kamal Verma Vs Union Of India And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0039
High Courts04 Sept 2024Disposed Of
Gurdev Singh Vs Hemant Kumar Gupta And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0038
Workmen's Compensation Act, 1923 — Section 2(n)
High Courts04 Sept 2024Disposed Of
Bhagat Ram And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0037
High Courts03 Sept 2024Disposed Of
Surjan Singh Kukreja Vs Narender Kumar Sood & Anr
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0036
Code of Civil Procedure, 1973 — Section 151, Order 6 Rule 17, Order 23 Rule 1, Order 23 Rule 3, Order 23 Rule 4Himachal Pradesh Urban Rent Control, Act, 1987 — Section 18
High Courts03 Sept 2024Disposed Of
Krishan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0035
Constitution of India, 1950 — Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 154, 483Indian Penal Code, 1860 — Section 201, 279, 302, 304A
High Courts03 Sept 2024Dismissed
Virender Singh And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0034
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 227, 482Indian Penal Code, 1860 — Section 34, 171E, 304II, 498A
High Courts03 Sept 2024Allowed
Raksha Devi Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0033
High Courts02 Sept 2024Disposed Of
Shashi Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0032
High Courts02 Sept 2024Dismissed
Sanjay Kumar Vs Principal Secretary Home To The Government Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0031
High Courts02 Sept 2024Dismissed
Sh. Om Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0030
High Courts28 Jun 2024Disposed Off
Mast Mohammad Vs Union of India & Ors.
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0049
High Courts26 Jun 2024Disposed Off
State of Himachal Pradesh through Secretary HPPWD and others Vs Gian Chand and others
High Court Of Himachal Pradesh · (2024) 06 SHI CK 0045