High Courts04 Oct 2024Dismissed
Bal Krishan Sharma Vs Bal Krishan
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0007
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 9 of 35
High Courts04 Oct 2024Disposed Of
Asha Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0006
Constitution of India, 1950 — Article 226
High Courts04 Oct 2024Dismissed
Jai Lal Kamal Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0005
Constitution of India, 1950 — Article 14, 16, 226, 227Administrative Tribunals Act, 1985 — Section 19, 21
High Courts04 Oct 2024Allowed
Bal Krishan Sharma Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0004
Constitution of India, 1950 — Article 136, 227Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 11(vi), 14, 23, 26
High Courts04 Oct 2024Allowed
Ajay Kumar Thakur & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0003
Constitution of India, 1950 — Article 226, 309
High Courts04 Oct 2024Dismissed
Sanjay Mandyal Vs Gopal Singh Kanwar & Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0002
Code of Civil Procedure, 1973 — Order 47 Rule 1Himachal Pradesh Cooperative Societies Act, 1971 — Section 94Himachal Pradesh State Cooperative Bank Employees (Terms of Employment and Working Conditions) Rules, 1979 — Rule 20(e), 26, 56(1)
High Courts04 Oct 2024Dismissed
Vinay Modi And Others Vs State Of H P And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0001
Constitution of India, 1950 — Article 14, 16, 226Himachal Pradesh Tehsildari Service Rules, 1973 — Rule 7(1), 14, 15, 16(ii), 17
High Courts03 Oct 2024Dismissed
Vikram Singh and Anr Vs Ridhi Sidhi Traders And Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0014
Code of Criminal Procedure, 1973 — Section 313, 397Negotiable Instruments Act, 1881 — Section 118, 118(a), 138, 139, 142, 146Evidence Act, 1872 — Section 114
High Courts03 Oct 2024Dismissed
State of H.P. Vs Ramesh Chand And Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0013
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 120B, 405, 406, 407, 408, 409, 411, 416, 420
High Courts03 Oct 2024Dismissed
Saurabh Sharma Vs Central University of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0012
High Courts03 Oct 2024Allowed
Raj Kumar Vs Sanjiv Kumar
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0011
Code of Criminal Procedure, 1973 — Section 313Negotiable Instruments Act, 1881 — Section 138
High Courts01 Oct 2024Allowed
Ranjeet Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0015
Code of Criminal Procedure, 1973 — Section 313, 386(b)(iii)Indian Penal Code, 1860 — Section 34, 376, 506Evidence Act, 1872 — Section 35
High Courts01 Oct 2024Allowed
Kanta Devi Vs State Of HP & Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0010
High Courts30 Sept 2024Allowed
M/s Kundlas Loh Udyog Vs Union Of India and others
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0029
Constitution of India, 1950 — Article 227Income Tax Act 1961 — Section 143(2), 143(3), 156, 226(3)Bombay Provisional Municipal Corporation (Cess on entry of goods) Rules, 1996 — Rule 35
High Courts27 Sept 2024Disposed Of
Nitasha Kumari Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0002
High Courts27 Sept 2024Disposed Of
Jagdev Singh & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0001
High Courts26 Sept 2024Disposed Of
Rajiv Vs State of H.P. & Another
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0008
Himachal Pradesh Land Revenue Act 1971 — Section 46, 163, 163(1), 163(3), 163(4), 163(5), 163(6), 171, 171(2), 171(2)(xxv)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Indian Penal Code, 1860 — Section 120, 434, 447
High Courts26 Sept 2024Dismissed
State of H.P. Vs Satish Kumar & Anr
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0007
Code of Criminal Procedure, 1973 — Section 174, 313Indian Penal Code, 1860 — Section 34, 323, 341, 354, 427, 506
High Courts26 Sept 2024Disposed Of
Vijender Pal And Ors Vs Krishan Dass @ Krishan Dayal & Anr
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0006
Constitution of India, 1950 — Article 19(1)(f), 215, 226, 227Code of Civil Procedure, 1973 — Section 10
High Courts26 Sept 2024Dismissed
Kamal Singh And Ors Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 09 SHI CK 0005
Code of Criminal Procedure, 1973 — Section 231, 313, 397, 540Indian Penal Code, 1860 — Section 34, 324, 326, 341, 506Evidence Act, 1872 — Section 11, 114, 134