High Courts18 Oct 2024Disposed Of
Sh. Sahil Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0027
Constitution of India, 1950 — Article 15, 16, 16(1), 16(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 8 of 35
High Courts18 Oct 2024Dismissed
Ramel Chand Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0026
Code of Criminal Procedure, 1973 — Section 91, 225, 270, 294, 301, 301(2), 302, 311Indian Penal Code, 1860 — Section 34, 32, 325, 341, 451, 504, 506
High Courts18 Oct 2024Dismissed
Nisha & Another Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0025
Code of Civil Procedure, 1908 — Section 11Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 376
High Courts18 Oct 2024Allowed
State Of Himachal Pradesh Vs Manish Rawat
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0024
Code of Criminal Procedure, 1973 — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 35, 50, 54
High Courts18 Oct 2024Dismissed
State Of H.P. Vs Jai Pal Singh
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0023
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act,1988 — Section 112(1), 118, 121, 122, 126, 127, 127(1), 127(2), 127(3)
High Courts17 Oct 2024Dismissed
Satish Chand Jain Vs Rakesh Kaushal & Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0032
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Specific Relief Act, 1963 — Section 12Limitation Act, 1963 — Section 54
High Courts17 Oct 2024Partly Allowed
Goldy Fruit Company And Another Vs Sunil Kumar
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0031
Code of Criminal Procedure, 1973 — Section 30, 313, 357(1)(b), 357(3), 397, 421, 421(1), 431Negotiable Instruments Act, 1881 — Section 138, 139Evidence Act, 1872 — Section 8, 27, 114, 145(2)
High Courts17 Oct 2024Disposed Of
Anit Kumar Sharma Vs Himachal Pradesh Gramin Bank & Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0030
High Courts17 Oct 2024Dismissed
Dagu Ram Vs Lakshmi Kant & Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0029
Code of Criminal Procedure, 1973 — Section 313, 397Negotiable Instruments Act, 1881 — Section 118(a), 118, 138, 139Evidence Act, 1872 — Section 35, 146
High Courts17 Oct 2024Dismissed
Brikan Devi And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0028
Code of Criminal Procedure, 1973 — Section 161, 162, 162(1), 164, 313Indian Penal Code, 1860 — Section 34, 302, 306, 392, 397, 498AEvidence Act, 1872 — Section 32(1), 67, 145, 155(3)
High Courts16 Oct 2024Allowed
Monika Sharma Vs Union of India & Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0040
Constitution of India, 1950 — Article 21A,45Right of Children to Free and Compulsory Education Act or Right to Education Act, 2009 — Section 4, 11
High Courts16 Oct 2024Allowed
Mohammad Javed Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0035
Code of Criminal Procedure, 1973 — Section 221, 222, 222(1), 222(2), 313, 437AIndian Penal Code, 1860 — Section 302, 304A, 304I, 304II, 323, 306, 325, 335, 326, 406, 407, 498A
High Courts16 Oct 2024Dismissed
Naresh Kumar Vs Surekha And Another
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0034
Code of Criminal Procedure, 1973 — Section 125, 397Evidence Act, 1872 — Section 146
High Courts16 Oct 2024Dismissed
Sewak Ram And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0033
High Courts15 Oct 2024Dismissed
Vidya Singh Vs Executive Director, Himachal Pradesh State Electricity Board Limited And Another
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0036
High Courts14 Oct 2024Allowed
Karam Chand & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0039
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2Himachal Pradesh Land Revenue Act, 1954 — Section 14
High Courts14 Oct 2024Dismissed
Bhupender Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0038
Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 — Rule 10(2), 16
High Courts14 Oct 2024Dismissed
Gram Panchayat, Dhaniri Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0037
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 131, 131(1), 131(2), 131(3), 146, 146(1)(d), 148
High Courts04 Oct 2024Allowed
Prem Sagar Vs H.P. State Forest Development Corporation Ltd
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0009
Constitution of India, 1950 — Article 14, 16
High Courts04 Oct 2024Allowed
Suresh Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0008
Constitution of India, 1950 — Article 32, 226Indian Penal Code, 1860 — Section 342, 354, 506