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High Court Of Himachal Pradesh judgments, 2024

689 judgments · page 6 of 35

High Courts12 Nov 2024Dismissed

Vijay Kumar Juneja Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2024) 11 SHI CK 0026

Code of Criminal Procedure, 1973 — Section 438, 439Bharatiya Nagarik Suraksha Sanhita — Section 482Himachal Pradesh Protection Of Interests Of Depositors (In Financial Establishments) Act, 1999 — Section 59
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High Courts08 Nov 2024Dismissed

State of H.P.Vs Kamal Bahadur

High Court Of Himachal Pradesh · (2024) 11 SHI CK 0031

Code of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 34, 302, 323, 452Evidence Act, 1872 — Section 27
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High Courts06 Nov 2024Disposed Of

Devender Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2024) 11 SHI CK 0041

Constitution Of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483
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High Courts06 Nov 2024Dismissed

Santosh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2024) 11 SHI CK 0040

Constitution Of India, 1950 — Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29
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