High Courts04 Dec 2024Dismissed
Mani Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0007
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 4 of 35
High Courts04 Dec 2024Disposed Of
Sham Lal Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0006
High Courts04 Dec 2024Dismissed
Roma Sharma Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0005
High Courts02 Dec 2024Disposed Of
Pawan Kumar And Another Vs Dev Raj (Deceased) Through His Lrs Smt. Kamlesh Kumari And Others
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0014
Code of Civil Procedure, 1908 — Order 7 Rule 11Himachal Pradesh Land Revenue Act, 1954 — Section 171
High Courts02 Dec 2024Allowed
Anand Moudgil Vs State Transport Authority & Another
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0013
Motor Vehicles Act, 1988 — Section 68, 68(3)(c)(ca), 72(1), 80, 80(1), 80(2)Himachal Pradesh Motor Vehicles Rules, 1999 — Rule 57, 60
High Courts02 Dec 2024Dismissed
Tripta Devi & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 12 SHI CK 0012
High Courts29 Nov 2024Dismissed
Avinash Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0058
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 2(d), 155(2), 156(1), 195, 196, 197, 198, 199, 482Indian Penal Code, 1860 — Section 186, 332, 353, 409, 477A
High Courts29 Nov 2024Dismissed
Kapil Dev Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0056
Code of Criminal Procedure, 1973 — Section 313, 397Punjab Excise Act, 1914 — Section 61(1)(a)Evidence Act, 1872 — Section 138
High Courts29 Nov 2024Dismissed
State Of H.P. Vs Bablu Deen
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0055
Code of Criminal Procedure, 1973 — Section 100, 313, 437ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 41(2), 42, 42(1), 42(2), 43, 50, 50(1), 80
High Courts29 Nov 2024Dismissed
State Of Himachal Pradesh Vs Mukhtyar Singh @ Banty
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0054
Code of Criminal Procedure, 1973 — Section 313, 437ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20
High Courts29 Nov 2024Dismissed
State of H.P. Vs Vijay Kumar Singh
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0053
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 20, 21, 24, 25, 26, 27, 28, 29, 30
High Courts29 Nov 2024Dismissed
State Of Himachal Pradesh Vs Rajesh Kumar alias Raju
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0052
Code of Criminal Procedure, 1973 — Section 313, 437ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 57
High Courts28 Nov 2024Allowed
Shakun Saini Vs Union Of India And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0059
High Courts27 Nov 2024Dismissed
Anita Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0062
High Courts27 Nov 2024Dismissed
State Of H.P. & Ors Vs M/s K.C. Sharma
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0061
Arbitration and Conciliation Act, 1996 — Section 28(1)(a), 28(3), 31(3), 34, 37
High Courts27 Nov 2024Allowed
Dr. Esha Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0060
High Courts27 Nov 2024Disposed Of
Anil Kumar @ Shetty Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0057
Code of Criminal Procedure, 1973 — Section 162, 173, 173(2), 190(1)(b), 313, 437AIndian Penal Code, 1860 — Section 34, 201, 302, 404Evidence Act, 1872 — Section 25, 27
High Courts26 Nov 2024Dismissed
Rajeev Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0065
High Courts26 Nov 2024Disposed Of
Surjit Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0064
High Courts26 Nov 2024Disposed Of
Manoj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0063