High Courts06 Nov 2024Disposed Of
Naro Devi Vs State Of H P and Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0039
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2024
689 judgments · page 7 of 35
High Courts06 Nov 2024Disposed Of
Ashish Sharma Vs H.P. State Forest Development Corporation Limited & Another
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0038
High Courts06 Nov 2024Dismissed
Raju Gharti And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0037
Code of Criminal Procedure, 1973 — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 20(b), 21, 22, 27A, 29, 42, 50, 52, 52A, 52A(1), 52A(2), 57, 60(3)Evidence Act, 1872 — Section 64, 154, 155, 155(3)
High Courts06 Nov 2024Dismissed
Chhotu Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0036
Constitution Of India, 1950 — Article 21Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29, 37, 52A, 52A(2)
High Courts05 Nov 2024Disposed Of
Kulbhushan @ Rinku (Lodged in Model Central Jail Nahan, District Sirmour, H.P.) Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0051
Indian Penal Code, 1860 — Section 34, 302, 323, 326, 452, 506
High Courts05 Nov 2024Disposed Of
Shri Babu Ram Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0050
High Courts05 Nov 2024Disposed Of
Sanjeev Kumar And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0049
High Courts05 Nov 2024Dismissed
State of HP Vs Chohan Singh & Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0048
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts05 Nov 2024Dismissed
State of H.P. And Another Vs M/s Gurcharan Industries
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0047
Arbitration and Conciliation Act, 1996 — Section 10(CC), 16, 16(2), 34, 37
High Courts04 Nov 2024Disposed Of
Sanjeev Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0046
High Courts04 Nov 2024Allowed
Chandni Vs Shri Rajeev Pathik
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0045
High Courts04 Nov 2024Disposed Of
Kuldeep Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0044
High Courts04 Nov 2024Allowed
Devinder Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2024) 11 SHI CK 0043
Code of Criminal Procedure, 1973 — Section 313, 437AIndian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 32, 32(1)
High Courts29 Oct 2024Dismissed
Ramesh Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0021
High Courts29 Oct 2024Disposed Of
Dr. Gulshan Kumar Dhiman Vs State of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0020
Constitution of India, 1950 — Article 14, 16, 143
High Courts29 Oct 2024Dismissed
Balwinder Singh alias Chiri Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0019
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37Indian Penal Code, 1860 — Section 201
High Courts29 Oct 2024Allowed
Kanta Chaudhary Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0018
High Courts29 Oct 2024Disposed Of
Vidya Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0017
High Courts29 Oct 2024Dismissed
State of H.P. & Ors Vs Balwant Singh & Ors
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0016
Constitution of India, 1950 — Article 14, 16, 309Central Civil Services (Pension) Rules, 1972 — Rule 26(2
High Courts28 Oct 2024Allowed
Tarsem Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 10 SHI CK 0022