CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2023

1,301 judgments · page 62 of 66

High Courts27 Jan 2023Allowed

Mohd. Ishaq Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0082

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Indian Penal Code, 1860 — Section 34, 120B, 323, 324, 420, 452, 466, 467, 468, 471, 506
Read judgment
High Courts27 Jan 2023Disposed Of

Ranjan Sharma Vs State Of H.P.

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0081

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22, 29, 37, 52A
Read judgment
High Courts27 Jan 2023Allowed

Hardeep Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0080

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 21, 29, 37, 52(A)Indian Penal Code, 1860 — Section 34, 379
Read judgment
High Courts27 Jan 2023Allowed

Daleep Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0079

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
Read judgment
High Courts27 Jan 2023Dismissed

Khem Raj @ Hem Raj Vs Union Of India

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0078

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 172(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1), 37(2), 67
Read judgment
High Courts24 Jan 2023Allowed

Antaryami Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 501, 506
Read judgment
High Courts24 Jan 2023Allowed

Mohammad Sadiq Mughal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0073

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 201, 354, 376Protection Of Children From Sexual Offences Act, 2012 — Section 12
Read judgment
High Courts24 Jan 2023Allowed

Vishal Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0072

Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 323, 376, 511
Read judgment
High Courts20 Jan 2023Allowed

Ujjwal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0065

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 42(2)
Read judgment
High Courts20 Jan 2023Allowed

Akshay And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0064

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 50Indian Penal Code, 1860 — Section 34, 323, 341
Read judgment