CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2023

1,301 judgments · page 64 of 66

High Courts11 Jan 2023Disposed Of

Dheeraj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0041

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 467, 468, 471Himachal Pradesh Prevention Of Specific Corrupt Practices Act, 1983 — Section 28
Read judgment
High Courts06 Jan 2023Disposed Of

Maan Singh And Others Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0027

Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 507Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(v), 3(2)(vaCode Of Criminal Procedure, 1973 — Section 154, 161, 173(8), 438
Read judgment
High Courts05 Jan 2023Allowed

Avinash Singh Rana Vs State Of HP And Ors

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0036

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 304A, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
Read judgment
High Courts05 Jan 2023Disposed Of

Asha Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
Read judgment
High Courts05 Jan 2023Disposed Of

Chaman Sharma Vs Rahul Sharma

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0032

Code Of Criminal Procedure, 1973 — Section 311, 313Negotiable Instruments Act, 1881 — Section 138
Read judgment
High Courts05 Jan 2023Disposed Of

Yuvraj Singh Vs State Of HP & Another

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 506Information Technology Act, 2000 — Section 67A
Read judgment
High Courts04 Jan 2023Dismissed

Christopher Noble @ Kelechi Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0022

Foreigners Act, 1946 — Section 3(2)(E), 14Indian Penal Code, 1860 — Section 120BNarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
Read judgment