High Courts20 Jan 2023Disposed Of
Khurshi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 63 of 66
High Courts20 Jan 2023Allowed
Ashish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts20 Jan 2023Allowed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37, 61, 85Excise Act, 1958 — Section 1, 14, 61
High Courts20 Jan 2023Allowed
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37
High Courts19 Jan 2023Allowed
Ruby Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 61, 85
High Courts19 Jan 2023Disposed Of
Ram Dass Vs Middle Singh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0059
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2023Dismissed
Ganga Ram & Others Vs Kali Dass & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0056
Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 17
High Courts13 Jan 2023Disposed Of
Court On Its Own Motion Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0054
Indian Penal Code, 1860 — Section 304AACode Of Criminal Procedure, 1973 — Section 9, 9(6), 273, 317
High Courts13 Jan 2023
Chander Bahadur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0053
High Courts13 Jan 2023
Gusaun Ram Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0052
Constitution Of India, 1950 — Article 226
High Courts13 Jan 2023Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 341, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts13 Jan 2023Dismissed
Duni Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0050
Indian Penal Code, 1860 — Section 201, 302, 364, 376Arms Act, 1959 — Section 30
High Courts12 Jan 2023Disposed Of
Rajesh Kumar Rao & Another Vs Ravinder Kumar Gupta
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0049
Arbitration And Conciliation Act, 1996 — Section 8, 8(1)
High Courts12 Jan 2023Allowed
Shyam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
High Courts12 Jan 2023Dismissed
Swarit Malhotra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0047
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 306, 354A, 376, 506
High Courts12 Jan 2023Disposed Of
Akshay Katoch & Another Vs Jai Singh & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0046
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts11 Jan 2023
Neeraj Mahajan Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0045
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2023Allowed
Ravinder Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0044
Indian Penal Code, 1860 — Section 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Jan 2023Allowed
Vikrant Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354(A), 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12
High Courts11 Jan 2023Dismissed
Dinesh Kumar And Ors Vs HRTC And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0042