High Courts04 Jan 2023Allowed
Kaul Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0021
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 29, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 65 of 66
High Courts04 Jan 2023Disposed Of
Pawan Kumar Vs Sunita Rani And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0020
Transfer Of Property Act 1882 — Section 53ACode Of Civil Procedure, 1908 — Section 100
High Courts04 Jan 2023Disposed Of
Suresh Kumar Vs Jeevan Kumar And Anr
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 320, 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts04 Jan 2023Allowed
Promila And Anr Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0018
Indian Penal Code, 1860 — Section 324, 326
High Courts04 Jan 2023Allowed/Dismissed
State Of H.P. & Others Vs Kanshi Ram Through Lrs & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0017
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 25, 30
High Courts03 Jan 2023Disposed Of
Paramjeet Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0016
Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules, Volume I — Rule 2, 3.17(ii), 4
High Courts02 Jan 2023Allowed
Manthan Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0015
Constitution Of India, 1950 — Article 226
High Courts02 Jan 2023
Suneel Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0014
Constitution Of India, 1950 — Article 226
High Courts02 Jan 2023Disposed Of
Prince Sharma Vs Akhil Sharma
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0013
Negotiable Instruments Act, 1881 — Section 138
High Courts02 Jan 2023Allowed
Karamjit Kaur Vs Jasbeer Kaur And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0012
High Courts02 Jan 2023Allowed
Sunil Gupta And Anr Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0011
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts02 Jan 2023Disposed Of
Dr. Sohan Lal Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0010
High Courts02 Jan 2023
Paras Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0009
High Courts02 Jan 2023Disposed Of
Jatinder Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0008
High Courts02 Jan 2023Allowed
Sunil Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0007
High Courts02 Jan 2023Disposed Of
Madan Lal Chauhan & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0006
High Courts02 Jan 2023Disposed Of
Maan Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0005
Punjab Police Rules, 1934 — Rule 13.21
High Courts02 Jan 2023Dismissed
State Of Himachal Pradesh Vs Pardeep Kumar
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0004
Indian Penal Code, 1860 — Section 34, 325, 498ACode Of Criminal Procedure, 1973 — Section 313Hindu Marriage Act, 1955 — Section 13(b)
High Courts02 Jan 2023Disposed Of
Desh Raj Awasthi Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0003
High Courts02 Jan 2023Dismissed
Meena Ram Vs Vinay Nanda And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0002
Limitation Act, 1963 — Article 123Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 41 Rule 21Employees Compensation Act, 1923 — Section 30