High Courts08 Feb 2023Allowed
Satyam Panchal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 61 of 66
High Courts08 Feb 2023Disposed Of
Yamuna Devi Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0017
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2023Disposed Of
Aparna Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0022
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2023Dismissed
Kashish Gulyani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 24, 27A, 37, 37(1)(b)
High Courts07 Feb 2023Allowed
Pawan Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0020
Indian Penal Code, 1860 — Section 120B, 341, 342, 366
High Courts07 Feb 2023Dismissed
Manoj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1)
High Courts07 Feb 2023Allowed
Suraj Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0015
Indian Penal Code, 1860 — Section 120B, 341, 342, 366
High Courts07 Feb 2023Disposed Of
Shyam Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0014
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2023Allowed
Suma Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0013
Indian Penal Code, 1860 — Section 120B, 341, 342, 366
High Courts06 Feb 2023Disposed Of
Vijay Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0012
Constitution Of India, 1950 — Article 226
High Courts03 Feb 2023Allowed
Anil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts02 Feb 2023Dismissed
Ilsa Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0002
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2023Disposed Of
Shammy Kaundal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0001
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2023Allowed
Thakur Dass @ Sangat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts31 Jan 2023Disposed Of
Sumit Vs HPSEB & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0089
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2023
Surekha Chauhan Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0088
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2023Disposed Of
Phoolan Devi Vs HIMUDA & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0087
Constitution Of India, 1950 — Article 226
High Courts27 Jan 2023Dismissed
Neelam Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0086
High Courts27 Jan 2023Allowed
Jagdish Kumar Mittal Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7A
High Courts27 Jan 2023Allowed
Suman Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 37