High Courts17 Feb 2023Allowed
Mohammad Zubair Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0033
Indian Penal Code, 1860 — Section 120B, 363, 366A, 370, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2023
1,301 judgments · page 60 of 66
High Courts16 Feb 2023Disposed Of
Vijay Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0031
High Courts15 Feb 2023Disposed Of
Anil Kumar Vs Himachal Pradesh Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0032
High Courts14 Feb 2023Allowed
Narveer Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0030
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 173(2)
High Courts14 Feb 2023Allowed
Mangal Chand Negi Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0029
Negotiable Instruments Act, 1881 — Section 138
High Courts14 Feb 2023Allowed
Praveen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts13 Feb 2023Disposed Of
Deep Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0027
High Courts13 Feb 2023Disposed Of
Khoma Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0026
High Courts13 Feb 2023Disposed Of
Pitamber Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0025
High Courts13 Feb 2023Disposed Of
Hem Raj Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0024
High Courts13 Feb 2023Disposed Of
Bihari Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0023
High Courts10 Feb 2023Allowed
Ashwani Bhardwaj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts10 Feb 2023Allowed
Hanso Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts10 Feb 2023Allowed
Akshit Gupta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts10 Feb 2023Allowed
Sunder Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts10 Feb 2023Allowed
Ashit Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts09 Feb 2023Disposed Of
Shivani Chandel Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0011
Constitution Of India, 1950 — Article 226
High Courts09 Feb 2023Disposed Of
Suman Manta Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0010
High Courts09 Feb 2023Disposed Of
Lekh Ra Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0009
High Courts08 Feb 2023Allowed
Rohit Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37