COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 30 of 65

High Courts31 Jul 2015Partly Allowed

Hem Raj and Others Vs State of H.P and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0100

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 428Evidence Act, 1872 - Section 27

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High Courts31 Jul 2015Allowed

Vijay Kumar Dange Vs Saroj Thakur and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0098

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Information Technology Act, 2000 - Section 85

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High Courts31 Jul 2015Allowed

Ravi Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 88

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(4), 100(5), 154, 313Evidence Act, 1872 - Section 25, 26, 27

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High Courts31 Jul 2015Dismissed

Hiraban Sahani Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Evidence Act, 1872 - Section 27, 59, 8, 8(1), 8(i)Penal Code, 1860 (IPC) - Section 302

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High Courts31 Jul 2015Dismissed

Monika Sharma Vs Kuldeep Kumar Dogra

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0095

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10, 13, 13(1) (i-a), 13(1)(ia), 13(1)(i-a)

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High Courts31 Jul 2015Disposed off

Oriental Insurance Company Vs Nitu Sharma and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0094

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Motor Vehicles Act, 1988 - Section 157, 166, 170, 94, 95

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High Courts30 Jul 2015Partly Allowed

Sushil Kumar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0099

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 34, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 6

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High Courts30 Jul 2015Disposed off

Ganesh Dutt Thakur Vs Gita Singh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0091

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 173, 200Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(2), 15

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High Courts30 Jul 2015Disposed off

Sanjeev Aggarwal Vs The Regional Manager, State Bank of India and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0089

Industrial Disputes Act, 1947 - Section 25-F

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High Courts30 Jul 2015Disposed off

Rajender Kumar Arora and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0088

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High Courts30 Jul 2015Disposed off

Medha Brat and Others Vs Land Acquisition Collector (Rly) Una and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1306

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Land Acquisition Act, 1894 - Section 18, 30, 53

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High Courts29 Jul 2015Disposed Off

Krishna Devi Vs The Deputy Commissioner, UNA and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1257

Himachal Pradesh Panchayati Raj Act, 1994 - Section 163

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High Courts29 Jul 2015Dismissed

Rajinder Singh Shandil and Others Vs Union of India and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0103

General Insurance Business (Nationalisation) Act, 1972 - Section 17-A

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High Courts29 Jul 2015Partly Allowed

Shriram General Insurance Company Limited Vs Leela Vati and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0093

Constitution of India, 1950 - Article 136Employees Compensation Act, 1923 - Section 4(1)Payment of Wages Act, 1936 - Section 2(h), 2(vi)

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High Courts29 Jul 2015

Radharaman International (P) Ltd. and Others Vs Gilvert Ispat and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0092

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(2), Order 37 Rule 2(3), Order 37 Rule 3

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High Courts29 Jul 2015Disposed off

Chain Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0090

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 154, 157, 8Penal Code, 1860 (IPC) - Section 376, 506

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High Courts29 Jul 2015Disposed off

Kishori Lal Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0087

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2ATransfer of Property Act, 1882 - Section 52

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High Courts29 Jul 2015Partly Allowed

Lomash Pharmaceuticals Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) 1 ShimLC 179

Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 21, 5Constitution of India, 1950 - Article 14, 226, 298

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High Courts29 Jul 2015Dismissed

Prem Dutt and Others Vs Mangla and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0084

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 35Transfer of Property Act, 1882 - Section 58

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High Courts29 Jul 2015Disposed off

Daleep Singh and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0083

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 482Evidence Act, 1872 - Section 27

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