High Courts20 Jul 2015Dismissed
Bharat Sanchar Nigam Ltd. and Others Vs Vinod Lakhanpal
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0065
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 32 of 65
High Courts20 Jul 2015Allowed
J.K. Narang and Others Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 19(3)(b), 19(4)
High Courts20 Jul 2015Dismissed
Neelam Kumari and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 313Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 120-B, 201, 302
High Courts20 Jul 2015Dismissed
Arjun and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 376(g), 376-D, 392
High Courts20 Jul 2015Dismissed
State of Himachal Pradesh Vs Gopal Singh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) - Section 120-B, 332, 333, 34, 452Prevention of Damage to Public Property Act, 1984 - Section 3
High Courts16 Jul 2015Dismissed
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1072
Criminal Procedure Code, 1973 (CrPC) - Section 285, 286, 299, 313, 482Motor Vehicles Act, 1988 - Section 181, 190(2)Punjab Excise Act, 1914 - Section 61(1)(14)
High Courts16 Jul 2015Partly Allowed
Mingchong Dorje Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1078
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts16 Jul 2015Disposed off
Paras Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0056
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3), 151Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts16 Jul 2015Disposed off
Balwant Singh Vs Gulsher Ali
High Court Of Himachal Pradesh · (2016) CriLJ 111
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 138, 60, 64, 91
High Courts16 Jul 2015Disposed off
Balwant Singh Vs Mamudeen
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0054
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 138, 60, 64, 91
High Courts16 Jul 2015Allowed
Pappu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 145, 157, 165, 27, 32Penal Code, 1860 (IPC) - Section 302
High Courts16 Jul 2015Disposed off
Kamal Kishore and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0052
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 323, 324, 34, 365
High Courts15 Jul 2015Dismissed
Arun Patial Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1076
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 420
High Courts15 Jul 2015Dismissed
Parat Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1081
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2015Dismissed
State of Himachal Pradesh Vs Hira Lal
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1090
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts15 Jul 2015Disposed off
State of Himachal Pradesh and Others Vs Devinder Kumar and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0071
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22Land Acquisition Act, 1894 - Section 18Limitation Act, 1963 - Section 5
High Courts15 Jul 2015Dismissed
State of Himachal Pradesh and Others Vs Vidya Vati and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0064
Civil Procedure Code, 1908 (CPC) - Section 9Himachal Pradesh General Clauses Act, 1968 - Section 14(2)(4)Partnership Act, 1932 - Section 72
High Courts15 Jul 2015Dismissed
Sukhdev Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1083
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts15 Jul 2015Dismissed
Sukh Dev Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0048
Constitution of India, 1950 - Article 14, 16, 226
High Courts15 Jul 2015Dismissed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1056
Criminal Procedure Code, 1973 (CrPC) - Section 154, 293, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 375, 376