Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4

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High Courts08 Jul 2015Allowed

Ravi Kumar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 4 Crimes 132 : (2015) 3 ShimLC 1229

Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 364, 392

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High Courts07 Jul 2015Disposed Off

Sarishta Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1291

Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 323, 34, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(x)(xi)

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High Courts07 Jul 2015Disposed Off

Khillan & Company Pvt. Ltd. Vs Bharat Sanchar Nigam Limited and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1047

Arbitration Act, 1940 - Section 17

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High Courts07 Jul 2015

Priyanka Gandhi Vadra Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 6 ALLMR 100 : (2015) 3 RCR(Civil) 958

Constitution of India, 1950 - Article 21Right to Information Act, 2005 - Section 11, 19, 24, 3, 8

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High Courts07 Jul 2015Allowed

Reema Vs Bhupender Singh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 126

Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(ia), 13(1)(i-a), 28Penal Code, 1860 (IPC) - Section 34, 498-A, 506

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High Courts07 Jul 2015Dismissed

Anurag Sharma and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0013

Constitution of India, 1950 - Article 21, 32Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2)

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High Courts07 Jul 2015

Kapil Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1238

Criminal Procedure Code, 1973 (CrPC) - Section 164, 439Penal Code, 1860 (IPC) - Section 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4

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High Courts06 Jul 2015Disposed Off

Sandeep Rathaur Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1103

Arbitration and Conciliation Act, 1996 - Section 11

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High Courts06 Jul 2015Disposed Off

Mohinder Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 964

Arbitration and Conciliation Act, 1996 - Section 11(6), 14, 15

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High Courts06 Jul 2015Dismissed

Kavita Pant and Others Vs Union of India and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0034

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High Courts06 Jul 2015Allowed

Denzong Nang-Ten Sung-Kyob Tsogpa Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0032

Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 321, 397Penal Code, 1860 (IPC) - Section 120B, 120-B, 419, 420, 467

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High Courts06 Jul 2015Allowed

Rajeev Sood Vs Devinder Sain Chopra and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0031

Civil Procedure Code Amendment Act, 2002 - Section 16(2)(b)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115Constitution of India, 1950 - Article 226, 227

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High Courts06 Jul 2015Allowed

Himalayan Ski Village Pvt. Ltd. Company Vs Kaka and Associates and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0030

Arbitration Act, 1940 - Section 20, 34, 8Arbitration and Conciliation Act, 1996 - Section 11, 16, 2, 39, 5Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 115

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High Courts06 Jul 2015Dismissed