High Courts01 Jul 2015Dismissed
Kamla and Others Vs Geeta Devi and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0006
Civil Procedure Code, 1908 (CPC) - Section 11, 27, 3
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 36 of 65
High Courts30 Jun 2015
Lachhmi Chand and Others Vs Rajinder Dutt and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0113
High Courts30 Jun 2015Allowed
Shakuntla Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1255
Himachal Pradesh Panchayati Raj Act, 1994 - Section 34, 67Penal Code, 1860 (IPC) - Section 323, 34, 447, 506, 506(II)
High Courts30 Jun 2015Dismissed
Lalit Kumar Vaidya Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1111
Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 167(2), 439(1), 439(2)
High Courts29 Jun 2015Dismissed
Hoshiar Singh and Others Vs Rakesh Singh Sandhu and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0089
High Courts29 Jun 2015Dismissed
Ved Parkash Vs Hari Parkash and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0087
Evidence Act, 1872 - Section 65, 65(a), 66
High Courts29 Jun 2015Allowed
Krishna Devi Vs The Deputy Commissioner, Una and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0084
Himachal Pradesh Panchayati Raj Act, 1994 - Section 163
High Courts29 Jun 2015Dismissed
Bimla Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0079
High Courts29 Jun 2015Allowed
Prahalad Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42
High Courts29 Jun 2015Partly Allowed
Amar Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts29 Jun 2015Disposed off
Birbal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts29 Jun 2015Dismissed
Sesh Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1104
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 20(b)(ii)(C), 35, 42
High Courts29 Jun 2015Dismissed
Dila Ram Vs Rajinder Singh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0002
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65
High Courts26 Jun 2015Dismissed
Urmila Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1151
High Courts26 Jun 2015Dismissed
United India Insurance Company Vs Kishan Singh and Co. Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1123
Arbitration Act, 1940 - Section 30Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)(ii)Contract Act, 1872 - Section 23
High Courts26 Jun 2015Allowed
Piar Kaur and Others Vs The Union of India and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0080
High Courts26 Jun 2015Disposed off
Sateesh Chander Kuthiala Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0072
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 420, 467, 468, 471
High Courts26 Jun 2015Allowed
Jitender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 23, 24, 25
High Courts26 Jun 2015Allowed
Ashwani Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1113
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42 (2), 42(1)(a), 61
High Courts26 Jun 2015Dismissed
Veena Devi Vs Desh Raj and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 256, 377, 378, 394Negotiable Instruments Act, 1881 (NI) - Section 138Protection of Women From Domestic Violence Act, 2005 - Section 12, 19, 19(1)(f), 29