High Courts28 Jul 2015Disposed off
State of Himachal Pradesh Vs Ratti Ram and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Penal Code, 1860 (IPC) - Section 34, 436
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 31 of 65
High Courts28 Jul 2015Allowed
Savitri Devi Vs Bharti Filling Station and Others
High Court Of Himachal Pradesh · (2015) 3 LLJ 662 : (2016) 1 ShimLC 64
Workmens Compensation Act, 1923 - Section 2, 2(1)(m), 2(1)(n), 2(h), 2(vi)
High Courts27 Jul 2015Dismissed
Dhani Ram Bhatia Vs Kalawati and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0101
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts27 Jul 2015Dismissed
State of Himachal Pradesh and Others Vs Abhinav Soni and Others
High Court Of Himachal Pradesh · (2015) LabIC 3595
Constitution of India, 1950 - Article 14
High Courts24 Jul 2015Allowed
Basohli and Others Vs Bhagtu Ram and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0080
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 41, 100, 35-A, 96
High Courts24 Jul 2015Allowed
Rakesh Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 52, 55, 57
High Courts24 Jul 2015Allowed
Surinder Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 106, 9Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts23 Jul 2015Disposed off
Tarun Desai Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0079
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 406, 498A
High Courts23 Jul 2015Dismissed
Chetan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 34, 376
High Courts23 Jul 2015Disposed off
H.C. Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0072
Constitution of India, 1950 - Article 226, 227Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 - Section 4
High Courts23 Jul 2015Disposed off
Suman Kumar Sharma and Others Vs Salochna and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 994
Civil Procedure Code, 1908 (CPC) - Section 151, 152, 153, 23(1-A), 28
High Courts22 Jul 2015Dismissed
Himachal Pradesh State Electricity Board Ltd. Vs Avtar Singh Dayal
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1460
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47
High Courts22 Jul 2015Dismissed
Hari Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1017
High Courts22 Jul 2015Dismissed
Rajni Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0081
Penal Code, 1860 (IPC) - Section 341, 354, 376, 506, 509Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts22 Jul 2015Dismissed
Harinder and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0077
Arms Act, 1959 - Section 27, 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 201, 302
High Courts22 Jul 2015Dismissed
State of Himachal Pradesh Vs Jog Raj and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1025
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) - Section 147, 149, 302, 304, 323
High Courts22 Jul 2015Allowed
Regional Provident Fund Commissioner Employee''s Provident Fund Organization Vs R.C. Gupta and Others
High Court Of Himachal Pradesh · (2016) 148 FLR 164 : (2015) 2 ShimLC 1032
Customs Act, 1962 - Section 159, 25Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 17, 6, 6(2)(b), 6A, 6-A
High Courts21 Jul 2015Disposed off
Sonali Purewal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0074
Constitution of India, 1950 - Article 21, 254(1), 51A(g), 51-A(g)Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1), 11(1)(a), 11(1)(m)(ii), 11(3)
High Courts21 Jul 2015Dismissed
Vinod Thakur and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0073
Himachal Pradesh Co-operative Societies Act, 1968 - Section 11, 34
High Courts20 Jul 2015Allowed
Asha Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0066
Constitution of India, 1950 - Article 12, 14, 226, 32