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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 29 of 65

High Courts06 Aug 2015Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 111

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, 313
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High Courts06 Aug 2015Disposed off

Baldev Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 CCR 183 : (2015) 3 RCR(Criminal) 1050

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376
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High Courts06 Aug 2015Dismissed

Prabhat Singh Vs Maya Devi

High Court Of Himachal Pradesh · (2016) 1 DMC 648

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10(1)(a), 13, 13(1)(i-a)Penal Code, 1860 (IPC) - Section 323, 498, 498-A
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High Courts06 Aug 2015Disposed off

Jagdev Singh and Others Vs Subhash Chand and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0018

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 30 Rule 2(3), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 145
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High Courts03 Aug 2015Dismissed

Sarvanand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ALLMR(Cri) 8 : (2015) 4 RCR(Criminal) 210

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 323, 366, 376d
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High Courts03 Aug 2015Disposed off

Rajiv Kumar Sharma Vs Renu Sharma

High Court Of Himachal Pradesh · AIR 2015 HP 105 : (2015) 3 ShimLC 1515

Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 23Motor Vehicles Act, 1988 - Section 82, 82(1), 82(2)
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