COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 27 of 65

High Courts24 Aug 2015Dismissed

Gram Panchayat, Nangal Kalan Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0009

Constitution of India, 1950 - Article 226, 227, 243(a)(i), 243-E, 243-FHimachal Pradesh Municipal Corporation Act, 1994 - Section 268, 3, 3(1)(iii), 3(2), 388Himachal Pradesh Panchayati Raj Act, 1994 - Section 119, 120, 140, 3, 8

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High Courts21 Aug 2015Allowed

Udesh Kumar and Others Vs Dhan Prakash and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0062

Motor Vehicles Act, 1988 - Section 140, 166Penal Code, 1860 (IPC) - Section 279, 304-A, 337

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High Courts21 Aug 2015Partly Allowed

Usman Shamshudeen Shekh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 Crimes 109 : (2016) 1 ShimLC 283

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 50, 54Penal Code, 1860 (IPC) - Section 63, 64, 65, 66, 67

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High Courts21 Aug 2015Allowed

Chaman Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts20 Aug 2015Dismissed

Ravinder Sahi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 376

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High Courts19 Aug 2015

Sandeep Kumar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 147, 149, 299, 302, 304Probation of Offenders Act, 1958 - Section 4

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High Courts19 Aug 2015Dismissed

Yashwant Singh Chauhan Vs Sneh Lata

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10(1)(a), 13, 13(1)(i-a)

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High Courts19 Aug 2015Allowed

Harbrinder Singh Vs Rabinder Sidhu and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0054

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

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High Courts19 Aug 2015Disposed off

Bajaj Allianz General Insurance Company Ltd. Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 406, 420

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High Courts19 Aug 2015Dismissed

State of Himachal Pradesh Vs Mohammad Yaqub and Others

High Court Of Himachal Pradesh · (2016) 1 Crimes 211

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423

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High Courts19 Aug 2015Disposed off

Dayawanti and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0047

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High Courts19 Aug 2015Dismissed

State of Himachal Pradesh Vs Dumnu Ram

High Court Of Himachal Pradesh · (2015) CriLJ 4584 : (2016) 1 ShimLC 155

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 376, 506

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High Courts18 Aug 2015Dismissed

State of Himachal Pradesh Vs Din Mohammed

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts18 Aug 2015Dismissed

Shri Ram Transport Finance Co. Ltd. Vs Krishan Lal

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0045

Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 5, 8, 8(1)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 94

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High Courts18 Aug 2015Dismissed