High Courts28 Aug 2015
Radharaman International Pvt. Ltd. Vs Gilvert Ispat and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0071
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 26 of 65
High Courts28 Aug 2015
Anil Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0026
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(5), 35, 50, 51, 59
High Courts28 Aug 2015Dismissed
The New India Assurance Company Vs Bihari Lal and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0024
Motor Vehicles Act, 1988 - Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts28 Aug 2015Dismissed
United India Insurance Company Ltd. Vs Tripta Rana and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0023
High Courts27 Aug 2015Dismissed
Mohar Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) LabIC 4020 : (2015) 4 ILR(HP) 1651 : (2018) 2 ShimLC 1090
Constitution of India, 1950 - Article 12
High Courts27 Aug 2015Dismissed
Prahma Ram and Others Vs Khajana Ram
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0032
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Aug 2015Dismissed
State of Himachal Pradesh and Others Vs Raj Kumar
High Court Of Himachal Pradesh · (2015) LabIC 3954
Income Tax Act, 1961 - Section 10, 10(1), 10(1)(c), 10(4)Industrial Disputes Act, 1947 - Section 25F
High Courts27 Aug 2015Allowed
Sukhdev and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 145
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 174, 313Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts27 Aug 2015Disposed off
Prithvi Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Prevention of Corruption Act, 1988 - Section 13(2), 20, 27, 5, 7
High Courts27 Aug 2015Dismissed
Kalyan Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 237
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 328, 34, 392
High Courts27 Aug 2015Disposed off
Oriental Insurance Company Vs Lata Devi and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0002
High Courts27 Aug 2015Dismissed
State of Himachal Pradesh and Others Vs Mahinder Singh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0001
Income Tax Act, 1961 - Section 10, 10(1), 10(1)(c), 10(4)Industrial Disputes Act, 1947 - Section 25F
High Courts26 Aug 2015
Mangi Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 147 FLR 716 : (2016) LabIC 380 : (2015) 4 LLJ 22
Industrial Disputes Act, 1947 - Section 10(1)(c), 25-F, 25-G, 25-H
High Courts26 Aug 2015Allowed
Kuldeep Singh Vs Gaurav and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0029
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts26 Aug 2015Dismissed
State of Himachal Pradesh Vs Vijay Kumar
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts24 Aug 2015Dismissed
Maharishi Markendeshwar University Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 135 : (2016) 1 ESC 72 : (2016) 1 ESC 221
Constitution of India, 1950 - Article 19(1)(g)University Grants Commission Act, 1956 - Section 22
High Courts24 Aug 2015Dismissed
Sumit Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0076
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50
High Courts24 Aug 2015Disposed off
Akhil Kumar Vs Indian Oil Corporation Limited
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0066
High Courts24 Aug 2015Dismissed
Ram Dittu Vs Ram Dass
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0022
Succession Act, 1925 - Section 63
High Courts24 Aug 2015Dismissed
Painchu Ram and Others Vs Hoshiar Singh and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0021