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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 25 of 65

High Courts03 Sept 2015Allowed

Bashir Mian Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 31(a), 36, 37, 41
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High Courts03 Sept 2015Partly Allowed

Kuldeep Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 100, 100, 101, 105, 97Penal Code, 1860 (IPC) - Section 100, 100, 100, 100, 101
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High Courts03 Sept 2015Dismissed

Deepak Arora and Others Vs Vijay Khanna

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0032

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 20 Rule 6, Order 21 Rule 1, Order 21 Rule 10, Order 21 Rule 100Contract Act, 1872 - Section 20, 21, 22, 72Penal Code, 1860 (IPC) - Section 148, 60(1)
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High Courts02 Sept 2015Dismissed

State of Himachal Pradesh Vs Reeta Devi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Immoral Traffic (Prevention) Act, 1956 - Section 5, 6Penal Code, 1860 (IPC) - Section 120-B, 372, 376(2)(g), 506
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High Courts01 Sept 2015Dismissed

Pushpa Devi Vs Om Parkash

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0052

Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 34, 498-A
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High Courts01 Sept 2015Dismissed

State of Himachal Pradesh Vs Prem Singh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
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High Courts31 Aug 2015Allowed

Aman Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0004

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
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