Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 17, Order 17 Rule 17, Order 17 Rule 2, Order 18 Rule 2Constitution of India, 1950 - Article 14, 227

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High Courts04 Sept 2015Allowed

Dinesh Kumar Vs Trishla Devi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0025

Motor Vehicles Act, 1988 - Section 10(2)(e), 10(3), 10.(2)(e), 14, 149(2)

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High Courts04 Sept 2015Dismissed

Cholamandlam MS General Insurance Co. Ltd. Vs Jamna Devi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0024

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21Motor Vehicles Act, 1988 - Section 169, 176(b)

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High Courts04 Sept 2015Dismissed

United India Insurance Company Ltd. Vs Rekha Devi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0023

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High Courts04 Sept 2015Dismissed

Oriental Insurance Co. Ltd. Vs Ranjana and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0022

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High Courts04 Sept 2015Dismissed

National Insurance Company Ltd. Vs Changa Ram and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0021

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14Motor Vehicles Act, 1988 - Section 134, 134(c), 147, 148, 149

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High Courts04 Sept 2015Allowed

Lachman Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0020

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12(5)

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High Courts04 Sept 2015Allowed

Rajeev Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0018

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 114, 149, 302, 323, 34

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High Courts04 Sept 2015Dismissed

The New India Assurance Company Vs Bimla Devi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0015

Motor Vehicles Act, 1988 - Section 10, 10(2)(d), 10(2)(e), 112, 133

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High Courts03 Sept 2015Disposed off

Sunder Lal Vs Himachal Pradesh State Forest Corporation and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0058

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 21, 226, 32Industrial Disputes Act, 1947 - Section 25-O, 25-O(1), 25-O(3)

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