High Courts14 Sept 2015Dismissed
Anu Devi Vs Satnam Singh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1467
Hindu Marriage Act, 1955 - Section 13(1)(a), 13(1)(i-a)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 23 of 65
High Courts14 Sept 2015Disposed off
Kanti Swaroop Mehta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0091
Constitution of India, 1950 - Article 300-ALand Acquisition Act, 1894 - Section 11, 11-A, 16, 17, 17 (1)
High Courts14 Sept 2015Allowed
Chief Executive Officer-cum-Secretary Vs Kewal Singh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0070
Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23 (1A), 23(1A), 28, 31
High Courts14 Sept 2015Dismissed
State of Himachal Pradesh Vs Ram Krishan
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts11 Sept 2015Dismissed
Gangadhar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 302, 307, 309, 34, 498-A
High Courts10 Sept 2015Dismissed
Gaurav Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 342Penal Code, 1860 (IPC) - Section 302
High Courts10 Sept 2015Allowed
Padam Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0059
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 100, 165, 313Evidence Act, 1872 - Section 27, 29
High Courts10 Sept 2015Dismissed
State of Himachal Pradesh and Others Vs Chaman Singh
High Court Of Himachal Pradesh · (2015) LabIC 4625
Constitution of India, 1950 - Article 14, 226Evidence Act, 1872 - Section 35, 59Industrial Disputes Act, 1947 - Section 10, 25G, 25H
High Courts09 Sept 2015Dismissed
Bhag Singh and Others Vs Bachni Devi and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0069
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 63, 67, 68, 90
High Courts09 Sept 2015Dismissed
Arjan Singh and Others Vs S.R. Bawa and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0062
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5, 35, 35-AContract Act, 1872 - Section 3, 3, 4, 4, 5, 5Specific Relief Act, 1963 - Section 15(2)
High Courts09 Sept 2015Dismissed
Anil Kumar Sood Vs Union of India and Others
High Court Of Himachal Pradesh · (2016) 1 ShimLC 200
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(g), 4, 5, 7, 8
High Courts09 Sept 2015Allowed
Amarjeet Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 354, 452, 504, 506
High Courts09 Sept 2015Dismissed
State of Himachal Pradesh Vs Subhash Chand
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Motor Vehicles Act, 1988 - Section 181, 192, 196Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 25
High Courts09 Sept 2015
Commissioner of Income Tax Vs Rakesh Mahajan
High Court Of Himachal Pradesh · (2015) 234 TAXMAN 559
Income Tax Act, 1961 - Section 144, 145, 145(3), 44AE
High Courts09 Sept 2015Allowed
Bhavak Parasher Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0050
Arms Act, 1959 - Section 13, 13(1), 13(2), 13(2A), 13(3)Bihar Cinemas (Regulation) Act, 1954 - Section 5Constitution of India, 1950 - Article 154 (1), 19(1)(f)
High Courts09 Sept 2015Allowed
Vandana Kumari Guleria and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0048
High Courts09 Sept 2015Dismissed
Managing Director, Crest Steel and Power Ltd. Vs Tara Chand and Others
High Court Of Himachal Pradesh · (2015) LabIC 4562
Advocates Act, 1961 - Section 30, 30(i), 30(ii)Bar Councils Act, 1926 - Section 14(1)(b)Industrial Disputes Act, 1947 - Section 2(gg), 36, 36(1), 36(2), 36(2)(c)
High Courts08 Sept 2015Dismissed
Dharam Dass Vs Puran Dass and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1391
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Hindu Succession Act, 1956 - Section 14, 14(1), 4(2)
High Courts08 Sept 2015Dismissed
State of Himachal Pradesh Vs Jarnail Singh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts08 Sept 2015Dismissed
Mamta Devi and Others Vs Mohan Singh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0046
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17, 100