High Courts17 Aug 2015
J.R. Gupta and Others Vs Anju Gupta and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, 465, 467, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 28 of 65
High Courts14 Aug 2015Allowed
State of Himachal Pradesh Vs Ram Rakhi and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0044
Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 - Section 10, 2 (a-1), 2(a-1), 3, 8
High Courts14 Aug 2015
Managing Director, HPMC Nigam Vihar and Others Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0042
Motor Vehicles Act, 1988 - Section 147, 149, 149(2)
High Courts13 Aug 2015Dismissed
Champa Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0041
Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 136, 141, 226, 32Himachal Pradesh Panchayati Raj Act, 1994 - Section 14, 145, 148, 15, 30
High Courts13 Aug 2015Disposed off
H.C. Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0039
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 226
High Courts12 Aug 2015Partly Allowed
National Insurance Company Ltd. Vs Tripta Devi and Others
High Court Of Himachal Pradesh · (2015) 147 FLR 719 : (2015) 4 LLJ 161
High Courts12 Aug 2015Allowed
Bhagya Laxmi and Others Vs Kalyan Singh and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1), 146, 146(1), 161Evidence Act, 1872 - Section 145, 27, 3, 32(1), 40Penal Code, 1860 (IPC) - Section 336
High Courts12 Aug 2015Allowed
Dabey Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 3 LLJ 758
High Courts12 Aug 2015Dismissed
Ashwani Sood Vs Mohini Devi Sood and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0058
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(a), 115, 151Evidence Act, 1872 - Section 45, 73
High Courts11 Aug 2015Dismissed
Braham Dass and Others Vs Bhoomi Chand
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0065
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 9, 100, 100(c)
High Courts11 Aug 2015Dismissed
Anita Vs Nirmal Verma
High Court Of Himachal Pradesh · (2015) AIR (HP) 128
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(1-a), 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 323, 34, 494, 498, 498-A
High Courts11 Aug 2015Dismissed
Subhash Kumar Vs Ranju Bala
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a)Penal Code, 1860 (IPC) - Section 498-A
High Courts11 Aug 2015Allowed
Chief Executive Officer-cum-Secretary Vs Dayal Singh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 125
Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23(1A), 28, 31, 34
High Courts11 Aug 2015Dismissed
Ashok Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0040
Arms Act, 1959 - Section 25(5)(4)Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 193, 200, 201
High Courts10 Aug 2015
Inder Dev Vs State of HP and Others
High Court Of Himachal Pradesh · (2015) 3 LLJ 705
High Courts10 Aug 2015Allowed
Sunil Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) CriLJ 4615
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts10 Aug 2015Dismissed
Amrish Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0043
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 313Evidence Act, 1872 - Section 27, 9
High Courts07 Aug 2015Disposed off
Dushyant Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0015
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 313, 34, 376
High Courts07 Aug 2015Allowed
Mani Devi Vs Baldev and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0014
Civil Procedure Code, 1908 (CPC) - Section 107Motor Vehicles Act, 1988 - Section 147, 158, 158(6), 162, 166Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts06 Aug 2015Dismissed
Vipan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) CriLJ 4591
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376