High Courts16 Oct 2015Dismissed
United India Insurance Company Vs Sohan Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0060
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 15 of 65
High Courts16 Oct 2015Allowed
Deepak Arora and Others Vs Vijay Khanna
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0059
Arbitration and Conciliation Act, 1996 - Section 31(7)aCivil Procedure Code, 1908 (CPC) - Order 21 Rule 1, Order 21 Rule 55, 144, 151, 152
High Courts16 Oct 2015Disposed Off
Manoj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0058
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41-A, 437, 438Penal Code, 1860 (IPC) - Section 149, 34, 498-A
High Courts15 Oct 2015Dismissed
HP Housing and Urban Development Authority and Others Vs Virender Thakur and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0097
Land Acquisition Act, 1894 - Section 18, 23(1-A), 4, 9
High Courts15 Oct 2015Disposed Off
Shalini Loomba and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0096
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts15 Oct 2015Allowed
Ritu Kumari Vs Rajveer Singh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0093
Civil Procedure Code, 1908 (CPC) - Section 11, 21-A, 23, 24, 25Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 21, 21A, 21-A, 24, 9
High Courts15 Oct 2015Dismissed
Banti Devi and Others Vs Pohlo Ram and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0086
Himachal Pradesh Land Revenue Act, 1954 - Section 14, 16, 17
High Courts15 Oct 2015Dismissed
Desh Raj Vs Bimla Devi
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0081
Civil Procedure Code, 1908 (CPC) - Section 115, 96Hindu Marriage Act, 1955 - Section 13
High Courts15 Oct 2015Disposed Off
Sandeep Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0067
High Courts14 Oct 2015Allowed
State of H.P. and Others Vs Baldev and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0098
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 17, 80, 96Limitation Act, 1963 - Section 10, 11, 12, 13, 14Specific Relief Act, 1963 - Section 38, 39
High Courts14 Oct 2015Dismissed
Anubhav Bansal Vs H.P. University and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0094
High Courts14 Oct 2015Dismissed
State of Himachal Pradesh Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1715
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts14 Oct 2015Dismissed
Bhagat Ram Vs Khushi Ram and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1777
High Courts14 Oct 2015Dismissed
Mangat Ram Saini Vs Pritam Singh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1769
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10Evidence Act, 1872 - Section 70, 72, 73
High Courts14 Oct 2015
Bhartiya Govansh Rakshan Sanverdhan Parishad Vs The Union of India and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0068
Constitution of India, 1950 - Article 14, 15, 16, 19, 19(1)Himachal Pradesh Police Act, 2007 - Section 114Penal Code, 1860 (IPC) - Section 289, 428, 429
High Courts14 Oct 2015Dismissed
Mohan Meakin Limited Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0066
High Courts14 Oct 2015
Roshan Lal Vs Pritam Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0063
Constitution of India, 1950 - Article 246, 254, 254(2)Hindu Succession Act, 1956 - Section 14, 22, 22(1), 3, 4
High Courts14 Oct 2015Disposed off
Sunny Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1676
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 342, 366A, 375, 376
High Courts14 Oct 2015Allowed
Khateeza and Others Vs Islam
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0041
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 Oct 2015
Vipan Kumar and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 31 : (2016) 1 ShimLC 247
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 378Penal Code, 1860 (IPC) - Section 201, 302, 34