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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 16 of 65

High Courts14 Oct 2015Disposed off

State of Himachal Pradesh Vs Manjeet Singh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1613

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Evidence Act, 1872 - Section 114-APenal Code, 1860 (IPC) - Section 363, 366, 376, 506
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High Courts14 Oct 2015Disposed off

State of Himachal Pradesh Vs Mujmil Khan

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1689

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts14 Oct 2015Disposed off

Municipal Corporation Shimla Vs Savitri Devi

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0036

Constitution of India, 1950 - Article 14, 20(1), 21, 226, 227Evidence Act, 1872 - Section 139Foreign Exchange Regulation Act, 1973 - Section 79
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High Courts13 Oct 2015Dismissed

State of Himachal Pradesh Vs Jogi Ram

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1819

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts13 Oct 2015Disposed Off

State of Himachal Pradesh Vs Satish Kumar

High Court Of Himachal Pradesh · (2016) 1 ShimLC 25

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts13 Oct 2015Dismissed

Ram Pal Verma Vs Shobha Kumari

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0044

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 25
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High Courts12 Oct 2015Allowed

Aarti Rana Vs Gaurav Rana and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0091

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151Constitution of India, 1950 - Article 227Divorce Act, 1869 - Section 3(5), 41, 42
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High Courts12 Oct 2015Allowed

Tej Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
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High Courts09 Oct 2015Allowed

Narayan Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0084

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 50
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High Courts09 Oct 2015Dismissed

Bhupesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 307, 84
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