High Courts27 Oct 2015Dismissed
Mumtaz Ahmad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0105
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 14 of 65
High Courts27 Oct 2015Dismissed
Mamta Devi Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0104
Constitution of India, 1950 - Article 14
High Courts27 Oct 2015Dismissed
Laboo Devi and Others Vs Ronki Ram and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0074
Evidence Act, 1872 - Section 65Succession Act, 1925 - Section 107, 109
High Courts27 Oct 2015Dismissed
Ishwar Dass Vs Kulbir Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0072
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 27
High Courts27 Oct 2015Disposed Off
Ashwani Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 125, 154, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34, 498-A
High Courts27 Oct 2015Dismissed
Sumit Gupta and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0056
High Courts27 Oct 2015Disposed Off
Private Bus Operator Welfare Society Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0055
Evidence Act, 1872 - Section 10(a), 78(2), 81Motor Vehicles Act, 1988 - Section 130, 132, 133, 147, 184
High Courts27 Oct 2015Dismissed
Rajinder Kumar Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0054
Constitution of India, 1950 - Article 311
High Courts27 Oct 2015Allowed
Krishna Paper Board Industries Vs Rakam Singh and Others
High Court Of Himachal Pradesh · (2016) 148 FLR 1032 : (2016) 1 LLJ 269
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25-F
High Courts16 Oct 2015Disposed Off
Amar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0102
Penal Code, 1860 (IPC) - Section 376
High Courts16 Oct 2015
United India Insurance Company Ltd. and Others Vs Simlo Devi and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0101
High Courts16 Oct 2015Dismissed
United India Insurance Company Limited Vs Balbir Kaur and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0100
High Courts16 Oct 2015
Gian Vati and Others Vs Pushpa Devi and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0099
High Courts16 Oct 2015Allowed
Ketal Singh Vs Narinder Kumar and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0095
Motor Vehicles Act, 1988 - Section 149, 96, 96(2)
High Courts16 Oct 2015Dismissed
Aman Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 256
Constitution of India, 1950 - Article 15, 39Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357Penal Code, 1860 (IPC) - Section 376
High Courts16 Oct 2015
Brij Lal Thakur Vs S.K. Murti and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0085
High Courts16 Oct 2015
National Projects Construction Corporation Ltd. Vs Sadhu Singh & Company
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0065
Arbitration Act, 1940 - Section 14, 17, 20, 29, 30Civil Procedure Code, 1908 (CPC) - Section 151Partnership Act, 1932 - Section 69, 69(2)
High Courts16 Oct 2015Allowed
Shiv Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts16 Oct 2015Disposed Off
Ravi Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0062
High Courts16 Oct 2015Disposed Off
United India Insurance Co. Ltd. Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0061