High Courts30 Oct 2015Allowed
New India Assurance Company Ltd. and Others Vs Gayatri Devi and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0110
Penal Code, 1860 (IPC) - Section 304-A, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 13 of 65
High Courts30 Oct 2015Allowed
Promila Sharma Vs The New India Assurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0051
Motor Vehicles Act, 1988 - Section 158(6), 166(4), 169, 176(b)
High Courts30 Oct 2015Disposed Off
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0049
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 438(1), 439Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts30 Oct 2015Dismissed
Vijay Lakshmi Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0048
Constitution of India, 1950 - Article 14, 226
High Courts30 Oct 2015Dismissed
Harbhajan Singh Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0047
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts29 Oct 2015Partly Allowed
Ravi Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 433Penal Code, 1860 (IPC) - Section 363, 366-A, 376Protection of Children from Sexual Offences Act, 2012 - Section 5(1), 6
High Courts29 Oct 2015Disposed Off
Raksha Sharma Vs Bhagat Singh and Others
High Court Of Himachal Pradesh · (2016) 1 BC 606
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts29 Oct 2015Partly Allowed
Raksha Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 307, 323, 34
High Courts29 Oct 2015Dismissed
Ramesh Chand Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0079
High Courts29 Oct 2015Allowed
Rajinder Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Oct 2015Partly Allowed
Bakshi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts28 Oct 2015Dismissed
Maya Devi Vs Des Raj and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0112
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5
High Courts28 Oct 2015Dismissed
State of Himachal Pradesh Vs Khem Singh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 364
High Courts28 Oct 2015Dismissed
State of Himachal Pradesh Vs Pritam Chand and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 147, 149, 307, 332, 333
High Courts28 Oct 2015Disposed Off
Sunil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 1 LLJ 176
High Courts28 Oct 2015Dismissed
Piaro Devi Vs Anant Ram
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0001
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Evidence Act, 1872 - Section 65
High Courts27 Oct 2015Dismissed
Raj Kumar Vs Surender Kumar and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0114
Transfer of Property Act, 1882 - Section 52
High Courts27 Oct 2015Allowed
Chief Executive Officer-cum-Secretary, HPH&UDA Vs Karam Chand and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0108
Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23(1A), 28, 31, 34
High Courts27 Oct 2015Dismissed
Union of India and Others Vs Ram Kishore
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0107
Constitution of India, 1950 - Article 14, 16
High Courts27 Oct 2015Dismissed
Amy Agro Pvt. Ltd. Vs State Bank of Patiala and Others
High Court Of Himachal Pradesh · (2016) AIR (HP) 26
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(4), 17, 18, 18(1)