High Courts09 Oct 2015Allowed
Prem Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0022
Constitution of India, 1950 - Article 14, 17, 19, 19(1)(g), 21Land Acquisition Act, 1894 - Section 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 17 of 65
High Courts09 Oct 2015Allowed
Kartik Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1730
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35
High Courts09 Oct 2015Dismissed
Sham Lal Vs Rama Sharma
High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 586
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(2)(i), 14(2)(iii), 14(3)(a)(i), 24(5)
High Courts08 Oct 2015Dismissed
Khemdi Vs Rajnish and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1588
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Oct 2015Dismissed
Subhash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1621
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 325, 341, 506
High Courts08 Oct 2015Disposed off
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0043
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 323, 34, 452, 504
High Courts08 Oct 2015Dismissed
Varen Jalta Vs Bija Ram and Others
High Court Of Himachal Pradesh · (2016) 1 BC 552
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts08 Oct 2015Dismissed
Prem Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1726
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 313Penal Code, 1860 (IPC) - Section 201, 323, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts08 Oct 2015Allowed
Suli Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Allowed
Surat Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
High Courts07 Oct 2015Dismissed
State of Himachal Pradesh Vs Dharmender Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 57
High Courts07 Oct 2015Dismissed
Kali Charan Vs ICICI Bank
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0033
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 11, 146Easements Act, 1882 - Section 52, 60, 7Himachal Pradesh Urban Rent Control Act, 1987 - Section 3(j)
High Courts07 Oct 2015Disposed off
Dhabe Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1694
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 50
High Courts06 Oct 2015Dismissed
State of Himachal Pradesh Vs Shiv Kumar
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1560
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42
High Courts06 Oct 2015Disposed off
Surinder Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 4 LLJ 433
Constitution of India, 1950 - Article 12, 14, 16, 16(1), 16(2)Industrial Disputes Act, 1947 - Section 12(3)
High Courts06 Oct 2015Dismissed
Tara Chand and Others Vs Nag and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0035
High Courts06 Oct 2015Allowed
Shashi Mahajan and Others Vs Vinay Kumar and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Oct 2015Allowed
Himachal Pradesh State Electronics Development Corporation Ltd. Vs Vijay Sikka
High Court Of Himachal Pradesh · (2016) LabIC 52
Constitution of India, 1950 - Article 14, 39(d)
High Courts06 Oct 2015Disposed off
Kundan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0011
Constitution of India, 1950 - Article 226, 227, 311, 311(2)Police Act, 1861 - Section 26, 5, 7
High Courts06 Oct 2015Dismissed
Parkash Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0004
Constitution of India, 1950 - Article 16