COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 19 of 65

High Courts30 Sept 2015Dismissed

Khem Chand and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0105

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 22 Rule 10, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3Transfer of Property Act, 1882 - Section 52

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High Courts30 Sept 2015Dismissed

State of Himachal Pradesh Vs Vimal Kumar and Others

High Court Of Himachal Pradesh · (2016) 1 ShimLC 18

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29

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High Courts30 Sept 2015Allowed

State of Himachal Pradesh Vs Vijay Kumar

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1700

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50

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High Courts29 Sept 2015

Hukam Chand Vs Jayoti Parkash

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0119

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, 100Evidence Act, 1872 - Section 34, 65, 92, 92(1)Registration Act, 1908 - Section 52

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High Courts29 Sept 2015Dismissed

Ram Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1735

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 354, 376

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High Courts29 Sept 2015Allowed

Chief Executive Officer-cum-Secretary, HPHandUDA Vs Karam Chand and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0029

Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23 (1A), 23(1A), 28, 31

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High Courts29 Sept 2015Dismissed

Narain Chand and Others Vs Bhago and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0028

Contract Act, 1872 - Section 25Evidence Act, 1872 - Section 114 (g), 114(g), 25Registration Act, 1908 - Section 17, 49

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High Courts28 Sept 2015Dismissed

Bimla Devi and Others Vs Nanku and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1781

Himachal Pradesh Land Revenue Act, 1954 - Section 11, 37(2)

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High Courts28 Sept 2015Allowed

Gambhir Chand and Others Vs Mani Devi and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1604

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 18, Order 26 Rule 10, Order 26 Rule 9

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High Courts28 Sept 2015Dismissed

Rajeshwari Devi and Others Vs Vijay Kumari

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1592

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 42 Rule 42(2), 100(4), 151

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High Courts28 Sept 2015Dismissed

Mohit Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0103

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376(2)(g), 376(G)

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High Courts28 Sept 2015Dismissed

State of Himachal Pradesh Vs Santosh Kumar and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 306, 313, 378, 417, 418Evidence Act, 1872 - Section 114, 133, 3Penal Code, 1860 (IPC) - Section 201, 302, 34, 365

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High Courts28 Sept 2015Disposed off

Dilbag Vs Pawan Kumar

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0030

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 7 Rule 14(3)Evidence Act, 1872 - Section 65

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High Courts24 Sept 2015Allowed

Vishwajit Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1668

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 65BNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50

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High Courts24 Sept 2015Dismissed

Des Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2015) CriLJ 4974 : (2016) 1 Crimes 420

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 376Protection of Children from Sexual Offences Act, 2012 - Section 4

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High Courts24 Sept 2015Disposed off

Rukmani Sharma and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0110

Constitution of India, 1950 - Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) - Section 120-B, 201, 306, 34, 427

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High Courts24 Sept 2015Disposed off

Dhian Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0109

Constitution of India, 1950 - Article 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) - Section 120-B, 201, 279, 304(A), 427

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High Courts24 Sept 2015Partly Allowed

Vijay Kumar Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0100

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 187Penal Code, 1860 (IPC) - Section 201, 279, 307, 337

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High Courts24 Sept 2015Disposed off

Narain Dutt Vs Gaura Devi and Others

High Court Of Himachal Pradesh · (2016) 1 BC 428

Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307

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High Courts24 Sept 2015Allowed

Tara Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1662

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15(c), 29

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