COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 20 of 65

High Courts24 Sept 2015

Vishawjit and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 65BNarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50

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High Courts24 Sept 2015Allowed

Man Bahadur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0089

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 21, 22, 23, 24

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High Courts23 Sept 2015Disposed off

Shriram General Insurance Company and Others Vs Amarjeet Singh and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1443

Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304-A

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High Courts23 Sept 2015Dismissed

Niaz Deen and Others Vs Bir Deen and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0112

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High Courts23 Sept 2015Allowed

Ranjeet Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0098

Criminal Procedure Code, 1973 (CrPC) - Section 482Motor Vehicles Act, 1988 - Section 181, 196Penal Code, 1860 (IPC) - Section 279, 337, 338

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High Courts23 Sept 2015Allowed

Saraswati Devi and Others Vs State of HP and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0093

Himachal Pradesh Ceiling on Land Holdings Act, 1972 - Section 20, 20(3)Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 - Section 20, 22, 54

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High Courts23 Sept 2015Disposed off

Mittal Iron Store Vs Himachal Pradesh State Electricity Board and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0090

Constitution of India, 1950 - Article 12

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High Courts23 Sept 2015Dismissed

State of Himachal Pradesh Vs Amrik Singh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1422

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Evidence Act, 1872 - Section 53, 54, 90Penal Code, 1860 (IPC) - Section 363, 376, 376 (1), 506(II)

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High Courts23 Sept 2015Disposed off

State of Himachal Pradesh Vs Dalip Singh and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1813 : (2015) 3 ShimLC 1437

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15

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High Courts23 Sept 2015Disposed off

State of Himachal Pradesh Vs Gaurav Sharma and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1579 : (2015) 3 ShimLC 1448

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Penal Code, 1860 (IPC) - Section 201, 302, 323, 34, 364

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High Courts23 Sept 2015Dismissed

State of Himachal Pradesh Vs Hanif and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1432

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 34, 436, 451, 506

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High Courts23 Sept 2015Disposed off

Jumla Jamindaran Village Pangi and Others Vs Jumla Jamindaran Village Telangi and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0081

Constitution of India, 1950 - Article 14, 21

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High Courts22 Sept 2015Disposed off

Rajesh Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 439Information Technology Act, 2000 - Section 67Penal Code, 1860 (IPC) - Section 201, 504, 506

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High Courts22 Sept 2015Allowed

Gurmail Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0099

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 337

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High Courts22 Sept 2015Allowed

Changa Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)

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High Courts22 Sept 2015Disposed off

State of Himachal Pradesh Vs Jai Ram

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1573 : (2015) 3 ShimLC 1461

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 61

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High Courts22 Sept 2015Disposed off

State of Himachal Pradesh Vs Suraj Mal

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1565 : (2015) 3 ShimLC 1507

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 54

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High Courts22 Sept 2015Allowed

Kuldeep Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 228

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 506

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High Courts21 Sept 2015Allowed

Sikander Chander Bhushan Chauhan and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0147

Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A, 498-A

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High Courts21 Sept 2015Dismissed

Wattana and Others Vs Kesar

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1491

Civil Procedure Code, 1908 (CPC) - Section 100, 110Constitution of India, 1950 - Article 133(1)(a)

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