High Courts18 Jul 2012Allowed
Naresh Chand Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0107
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 32 of 85
High Courts18 Jul 2012Dismissed
Vijay Katoch Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0095
High Courts18 Jul 2012
Shri Sunder Singh Chauhan Vs State of Himachal Pradeh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0064
Arbitration and Conciliation Act, 1996 — Section 14, 15Constitution of India, 1950 — Article 227
High Courts18 Jul 2012
Shri Tara Chand Vs Basakhu Ram and Nikka Ram
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Jul 2012Dismissed
State of Himachal Pradesh Vs Jagdev Singh, Krishan Chand and Jagdish Chand
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1496
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 Jul 2012
Joginder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0023
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 14, 2(d), 4, 5, 7Trade and Merchandise Marks Act, 1958 — Section 49(3)
High Courts18 Jul 2012
State of Himachal Pradesh Vs Sarvsheel Mago, Aman Mago and Smt. Komal Mago
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 364Penal Code, 1860 (IPC) — Section 307, 34, 364, 506
High Courts18 Jul 2012Dismissed
State of Himachal Pradesh Vs Surinder Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts18 Jul 2012Allowed
Smt. Seema Joshi Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0005
High Courts17 Jul 2012
Sh. Dinesh Kumar Vs Sh. Ramesh Pandey
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0155
High Courts17 Jul 2012Dismissed
Satya Prakash Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0148
High Courts17 Jul 2012Dismissed
Dinesh Kumar Dixit Vs Collector, Mandi, Disstt. Mandi, H.P., Executive Engineer, HPPWD. Division No. II, Mandi, H.P. and Shri Vinay Kumar Gupta, Contractor, Mandi, Distt. Mandi, Office at Construction Site at Padal, Near ITI, Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0110
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts17 Jul 2012Dismissed
State of Himachal Pradesh Vs Sukhdev Singh Cheema
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0101
Penal Code, 1860 (IPC) — Section 409
High Courts17 Jul 2012Dismissed
State of H.P. Vs Mohan Lal Saran
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0089
Penal Code, 1860 (IPC) — Section 409
High Courts17 Jul 2012Dismissed
Dayal Batta and Sh. Ashok Diwan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0087
High Courts17 Jul 2012Dismissed
Smt. Sooki alias Sarki Dolma Vs Smt. Usha Devi and Smt. Indira Devi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11
High Courts17 Jul 2012Allowed
Dinesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1294
Penal Code, 1860 (IPC) — Section 356, 363, 366A, 376
High Courts17 Jul 2012
Smt. Kusum Lata Kalia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0055
High Courts17 Jul 2012Allowed
Mahesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0027
High Courts17 Jul 2012
Oriental Insurance Company Ltd. Vs Sh. Uttam Chand and Sh. Sudesh Chandel
High Court Of Himachal Pradesh · (2012) 4 TAC 31
Workmens Compensation Act, 1923 — Section 2(1)(e)