High Courts20 Jul 2012
Yashwant Singh and Others Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0180
Electricity (Supply) Act, 1948 — Section 79, 79(c), 79A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 30 of 85
High Courts20 Jul 2012
Pinju Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0172
High Courts20 Jul 2012
Bharti Vs Dr. Ravi Sharma
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0156
Civil Procedure Code, 1908 (CPC) — Section 151, 24Constitution of India, 1950 — Article 227
High Courts20 Jul 2012
Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0152
High Courts20 Jul 2012Dismissed
Sh.Ramesh Chand and Sh.Sher Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0131
High Courts20 Jul 2012Dismissed
Satbir Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 50
High Courts20 Jul 2012Dismissed
State of Himachal Pradesh Vs Ranbir Singh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0097
Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279
High Courts20 Jul 2012Allowed
Usha Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0094
High Courts20 Jul 2012
Rahul Chauhan Vs State of Himachal Pradesh and Arjun Chand
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts20 Jul 2012Dismissed
The Union of India Vs Shri Bali Ram
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0084
High Courts20 Jul 2012
Smt. Karmi Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0053
High Courts20 Jul 2012
Prittam Chand, Pardhan Singh, Budhi Singh and Shashi Kapoor Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts20 Jul 2012
State of H.P. Vs Shaukat Ali
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 2(xvii), 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xv)
High Courts20 Jul 2012
Praveen Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0006
Fundamental Rules — Rule 11
High Courts20 Jul 2012
Avinash Jublee Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1706
High Courts19 Jul 2012Dismissed
Kuldeep Sharma Vs The Hon''ble High Court of Himachal Pradesh, Shimla and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0181
Constitution of India, 1950 — Article 14, 16
High Courts19 Jul 2012
Smt. Swaran Lata and Smt. Pawna Devi Sharma Vs Smt. Anjali, Shri Lalit Kumar, Shri Jiwan Bihari Lal and Shri Mahesh Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0175
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 122
High Courts19 Jul 2012Dismissed
Rajinder Bindra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0140
High Courts19 Jul 2012
Mehar Singh Vs Surjeet
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0134
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Ram Dittu
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306