High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Raj Kumar, Tulsi Ram and Sukh Dei
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 120B, 193, 302
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 31 of 85
High Courts19 Jul 2012Dismissed
State of H.P. Vs Vijay Kumar and Smt. Kamla Devi
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0111
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts19 Jul 2012Allowed
Vikesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1506
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(A), 50, 50(1)
High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Arun Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 2012Allowed
M/s Jerath Electronics and Allied Industries Pvt. Limited Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0063
High Courts19 Jul 2012
Neelam Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0059
Constitution of India, 1950 — Article 226
High Courts19 Jul 2012Dismissed
Dhajinder Gupta, through his General Attorney Shri Ashok Goyal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 464
Companies Act, 1956 — Section 529AEstate Duty Act, 1953 — Section 74(1)Gift Tax Act, 1958 — Section 30
High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Joginder Kumar
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376, 506
High Courts19 Jul 2012
Sheela Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0024
High Courts19 Jul 2012Dismissed
State of Himachal Pradesh Vs Hari Singh and Dola Ram
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts19 Jul 2012Dismissed
Union of India Vs Shri Rajinder Kumar Sharma
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0010
High Courts18 Jul 2012Dismissed
State of H.P. Vs Parshotam Lal
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 2012
Smt. Biasa Devi Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0173
High Courts18 Jul 2012
Shri Devi Saran Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0164
High Courts18 Jul 2012Dismissed
State of H.P. Vs Sukhvinder Singh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 43
High Courts18 Jul 2012
The State of H.P. and Director of Agriculture, H.P., Shimla Vs Sh. L.C. Bhardwaj and Sh. Prem Chand
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0141
Constitution of India, 1950 — Article 14, 16, 309
High Courts18 Jul 2012
Sh. Baboo Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0132
High Courts18 Jul 2012Allowed
Sita Ram Sharma (since deceased) through L.R.S:- Smt. Bhuvneshwari and Others Vs Durga Dass and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0130
High Courts18 Jul 2012
Shri Nika Ram and Others Vs Sh. Moti Ram and Others
High Court Of Himachal Pradesh · (2012) 07 SHI CK 0129
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 446Succession Act, 1925 — Section 63